Citation : 2021 Latest Caselaw 13045 Ker
Judgement Date : 18 June, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 18TH DAY OF JUNE 2021 / 28TH JYAISHTA, 1943
WP(C) NO. 10182 OF 2021
PETITIONER:
M. SAINUDEEN
AGED 60 YEARS
SON OF MOIDEEN KUNJU,
NADAKKAVINTE KIZHAKKATHIL,
PALLIMURI, PORUVAZHY,
SOORANADU P.O, KOLLAM.
BY ADVS.
P.K.NIJOY
SMT.C.PRABITHA
SMT.K.R.REMYA (KARUKAYIL)
SRI.REJOICE B.CHEMBAKASSERIL
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-01.
2 THE DISTRICT COLLECTOR
COLLECTORATE,
KOLLAM-681 013.
3 CENTRAL POLLUTION CONTROL BOARD
OFFICE OF CENTRAL POLLUTION CONTROL BOARD,
NEW DELHI-110 032.
4 THE DISTRICT TOWN PLANNER
OFFICE OF THE DISTRICT TOWN PLANNER,
MUNICIPAL BUILDING,
CHINNAKKADA, KOLLAM-691 013.
5 THE ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD,
DISTRICT OFFICE, KOLLAM-691 013.
6 NARAYA ENERGY LTD
REPRESENTED MANAGING DIRECTOR, 6B,
6TH FLOOR, NOEL FOCUS, SEAPRT AIRPORT ROAD,
CHITTETHUKARA, CSEZ P.O, -682 037.
WP(C) NO. 10182 OF 2021
2
7 PORUVAZHY GRAMA PANCHAYATH
OFFICE OF PORUVAZHY GRAMA PANCHAYATH,
PORUVAZHY P.O, KOLLAM-680 520.
REPRESENTED BY ITS SECRETARY.
8 PORUVAZHY GRAMA PANCHAYATH COMMITTEE
OFFICE OF PORUVAZHY GRAMA PANCHAYATH,
PORUVAZHY P.O, KOLLAM-680 520.
REPRESENTED BY ITS SECRETARY.
9 SAINUDEEN
PARANKIMAVILAYIL HOUSE,
PORUVAZHY,
KOLLAM-680 520.
10 SAJITHA
PARANKIMAVILAYIL HOUSE,
PORUVAZHY,
KOLLAM-680520.
BY SHRI.RAVIKRISHNAN, GP
BY SHRI S.BIJU (KIZHAKKANELA)
BY SHRI.VINOY VARGHESE KALLUMOOTTIL, SC,
PORUVAZHY GRAMA PANCHAYAT
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 10182 OF 2021
3
JUDGMENT
Dated this the 18th day of June 2021
The learned counsel for the petitioner submits that his
representation has already been considered by the
Panchayath and nothing survives in this writ petition.
The writ petition is closed as infructuous.
Sd/-
T.R.RAVI
JUDGE sn WP(C) NO. 10182 OF 2021
APPENDIX OF WP(C) 10182/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 18/02/2021 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE OFFICE MEMORANDUM DATED 7/1/2021 ALONG WITH THE GUIDELINES ISSUED BY THE CENTRAL POLLUTION CONTROL BOARD.
EXHIBIT P3 TRUE COPY OF THE OFFICE MEMORANDUM DATED 29/01/2021 ISSUED BY THE CENTRAL POLLUTION CONTROL BOARD.
EXHIBIT P4 TRUE COPY OF THE COMPLAINT FILED BEFORE THE 7TH RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE GUIDELINES ISSUED BY THE CENTRAL POLLUTION CONTROL BOARD ON THE BASIS OF THE ORDER OF NATIONAL GREEN TRIBUNAL.
EXHIBIT P6 TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE 7TH RESPONDENT PANCHAYATH.
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE 8TH RESPONDENT PANCHAYATH COMMITTEE.
EXHIBIT P8 TRUE COPY OF THE NOTICE DATED 20.02.2021 ISSUED BY THE 4TH RESPONDENT TOWN PLANNER.
EXHIBIT P9 TRUE COPY OF THE CIRCULAR DATED 24.02.2020 ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD.
RESPONDENT'S EXHIBITS : NIL
//TRUE COPY// PA TO JUDGE
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