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Dr.M.Sirajuiddin vs State Of Kerala
2021 Latest Caselaw 12960 Ker

Citation : 2021 Latest Caselaw 12960 Ker
Judgement Date : 15 June, 2021

Kerala High Court
Dr.M.Sirajuiddin vs State Of Kerala on 15 June, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     TUESDAY, THE 15TH DAY OF JUNE 2021 / 25TH JYAISHTA, 1943
                        WP(C) NO. 126 OF 2017
PETITIONERS:

    1     DR.M.SIRAJUIDDIN
          AGED 52 YEARS
          AGED 52 YEARS, S/O.K.MUHAMMED HUSSAIN,
          PROFESSOR, DEPARTMENT OF CIVIL ENGINEERING,
          TKM COLLEGE OF ENGINEERING, TKM COLLEGE PO,
          KOLLAM-5,RESIDING AT PADINJATTATHIL,
          ARKANNOOR PO, AYOOR-691 533,
          KOLLAM DISTRICT.

    2     DR.K.GOPAKUMAR
          AGED 53 YEARS
          AGED 53 YEARS, S/O.R.KUTTAPPAN NAIR,
          PROFESSOR, DEPARTMENT OF ELECTRONICS &
          COMMUNICATIONS, TKM COLLEGE OF ENGINEERING,
          TKM COLLEGE PO, KOLLAM-5,RESIDING AT SUGANDA,
          NO.166/SWATHINAGAR, PEROORKADA PO,
          THIRUVANANTHAPURAM-695 005.

    3     DR.T.A.SHAHUL HAMEED
          AGED 48 YEARS
          AGED 48 YEARS, S/O.T.K.ABDUL LATHEEF,
          ASSOCIATE PROFESSOR, DEPARTMENT OF ELECTRONICS &
          COMMUNICATIONS, TKM COLLEGE OF ENGINEERING,
          TKM COLLEGE PO, KOLLAM-5,RESIDING AT THANKAYATHIL,
          SR MARKET PO, KARUNAGAPPALLY-690 518.

    4     DR.SANTHOSH KUMAR K.G.
          AGED 42 YEARS
          AGED 42 YEARS, S/O.K.K.GOPINATHAN NAIR,
          ASSOCIATE PROFESSOR, DEPARTMENT OF ARCHITECTURETKM
          COLLEGE OF ENGINEERING,
          TKM COLLEGE PO, KOLLAM-5
          RESIDING AT KRISHNA VILASAM,
          NELLIVILA, PEROOR,TKM COLLEGE PO, KOLLAM-5.

          BY ADVS.
          SRI.T.C.GOVINDA SWAMY
          SMT.KALA T.GOPI
          SMT.T.N.SREEKALA
 WP(C) NO. 126 OF 2017
                               2

RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
          KERALA, HIGHER EDUCATION (G) DEPARTMENT,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695 001.

    2     THE DIRECTOR OF TECHNICAL EDUCATION
          DIRECTORATE OF TECHNICAL EDUCATION,
          GOVERNMENT OF KERALA,
          THIRUVANANTHAPURAM-695 001.

    3     THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
          NELSON MANDELA MARG, VASANTH KUNJ,
          NEW DELHI-110 067.

    4     THE UNIVERSITY GRANTS COMMISSION
          BAHADUR SHAH SAFAR MARG,NEW DELHI-110 002.
          REPRESENTED BY ITS SECRETARY.

    5     THE ACCOUNTANT GENERAL KERALA
          THIRUVANANTHAPURAM-695 001.

    6     THE SECRETARY
          MINISTRY OF HUMAN RESOURCES DEVELOPMENT,
          GOVERNMENT OF INDIA, NEW DELHI-110 001.

    7     THE PRINCIPAL
          TKM COLLEGE OF ENGINEERING,
          TKM COLLEGE PO, KOLLAM-5.

          BY ADVS.
          SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR
          TECHNICAL EDUCATION - AICTE
          SRI.JAYKAR K.S., SC, AICTE


   THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 126 OF 2017
                                     3




                             JUDGMENT

Dated this the 15th day of June 2021

The learned counsel for the petitioner seeks permission to

withdraw the writ petition with liberty to approach the

departmental authorities for redressal of the reliefs. Permission

is granted. Writ petition is dismissed as withdrawn with liberty

to the petitioner to to approach the departmental authorities

for redressal of the reliefs.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 126 OF 2017

APPENDIX OF WP(C) 126/2017

PETITIONER'S EXHIBITS Exhibit P1 : TRUE COPY OF THE PAYMENT BEARING NO.DP3/36165/16/DTE DATED 26-10-2016 ISSUED FROM THE OFFICE OF THE 2ND RESPONDENT. Exhibit P2 : TRUE COPY OF THE CERTIFICATE OF THE DEGREE OF DOCTOR OF PHILOSOPHY BEARING REGISTER NO.8687 DATED 27-11-2014 ISSUED BY THE UNIVERSITY OF KERALA TO THE 1ST PETITIONER. Exhibit P3 : TRUE COPY OF THE CERTIFICATE BEARING REGISTER NO.8199 DATED 19-11-2012 ISSUED BY THE UNIVERSITY OF KERALA TO THE 2ND PETITIONER Exhibit P4 : TRUE COPY OF THE CERTIFICATE BEARING REGISTER NO.8398 DATED 20-3-2013 ISSUED BY THE UNIVERSITY OF KERALA TO THE 3RD PETITIONER.

Exhibit P5 : TRUE COPY OF THE PROVISIONAL CERTIFICATE FOR THE DEGREE OF DOCTOR OF PHILOSOPHY DATED 22-6-2015 ISSUED BY THE INDIAN INSTITUTE OF TECHNOLOGY, KHARAGPUR TO THE 4TH PETITIONER.

Exhibit P6 : TRUE COPY OF THE RELEVANT SCHEDULE OF CLAUSE 6.8.0. PUBLISHED IN THE GAZETTE OF INDIA DATED 18-9-2010 BY THE UGC. Exhibit P7 : TRUE COPY OF THE REGULATION PUBLISHED IN THE GAZETTE OF INDIA (EXTRA ORDINARY) AS PER NOTIFICATION BEARING F.NO.37- 3/LEGAL/2010 DATED 5-3-2010. Exhibit P8 : TRUE COPY OF THE ORDER BEARING NO.GO(P) 389/10/H.EDN DATED 7-12-2010 ISSUED BY THE GOVERNMENT OF KERALA, HIGHER EDUCATION (G) DEPARTMENT.

Exhibit P9 : TRUE COPY OF THE ORDER BEARING NO.DP3/7689/13/DTE DATED 7-10-2014 ISSUED FROM THE OFFICE OF THE 2ND RESPONDENT GRANTING THE THREE ADVANCE INCREMENTS TO THE 1ST PETITIONER.

Exhibit P10 : TRUE COPY OF THE NOTIFICATION BEARING F.NO.27/RIFD/PAY SCALE/ 01/2013-14 DATED 4- 1-2016 PUBLISHED IN THE GAZETTE OF INDIA, EXTRA ORDINARY PART III SEC.4.

RESPONDENT'S EXHIBITS : NIL

              //TRUE COPY//                      PA TO JUDGE
 

 
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