M.K. George vs Fr. A.J. Abraham
2021 Latest Caselaw 12905 Ker

                       ANIL K.NARENDRAN, J
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                      O.P(C)No.446 of 2021 &
                         C.R.P.No.81 of 2021
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                 Dated this the 11th day of June, 2021

                               ORDER

Today when these matters are taken up for consideration, it is

submitted by Sri.George Thomas Mevada, learned Senior Counsel for

respondents 1 to 3 in C.R.P.No.81 of 2021, that the matter may be

adjourned, since his instructing counsel and also his clerk are tested

Covid positive and they are undergoing treatment.

The learned counsel on both sides would submit that these

matters may be listed to 21.06.2021.

Accordingly, list these matters on 21.06.2021, for judgment, in

video conferencing.

Sd/-

ANIL K.NARENDRAN, JUDGE.

bkn/-