K.Kader Haji vs Regional Manager Kerala State ...
2021 Latest Caselaw 12730 Ker

                  A.K. JAYASANKARAN NAMBIAR, J.
                                           &
                               GOPINATH P., J.
                    -------------------------------------------------
                          R.C.R. No. 93 OF 2021
                                           &
                             I.A. No. 1 OF 2021
                    -------------------------------------------------
                 DATED THIS THE 3rd DAY OF JUNE, 2021

                                   ORDER

A.K.Jayasankaran Nambiar, J:

Admit.

Issue notice to the respondent by speed post.

Post on 04-08-2021.

I.A. No.1/2021

Heard allowed. Petitioner is granted 2 months time to produce

certified copy of the judgment.

Sd/-

A.K. JAYASANKARAN NAMBIAR JUDGE

Sd/-

GOPINATH P.

JUDGE AMG