Mini A.G vs The State Of Kerala
2021 Latest Caselaw 12690 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
         WEDNESDAY, THE 2ND DAY OF JUNE 2021 / 12TH JYAISHTA, 1943
                         WP(C) NO. 11710 OF 2021
PETITIONERS:

     1       MINI A.G.,
             AGED 35 YEARS
             WIFE OF RAVIKUMAR, UPPER PRIMARY SCHOOL TEACHER, REPUBLICAN
             VOCATIONAL HIGHER SECONDARY SCHOOL PO. KONNI,
             PATHANAMTHITTA DISTRICT - 689691. (RESIDING AT SIVASYLAM,
             PO PARAKKARA, THATTAYIL, PATHANAMTHITTA DISTRICT - 691525)
             (M. 9846497486)

     2       SMITHA S. NAIR, AGED 45 YEARS, WIFE OF UNNIKRISHNAN NAIR,
             UPPER PRIMARY SCHOOL TEACHER, REPUBLICAN VOCATIONAL HIGHER
             SECONDARY SCHOOL PO KONNI, PATHANAMTHITTA DISTRICT -
             690502. (R/A PULICKILETH, PO ELAKOLLOOR, KONNI,
             PATHANAMTHITTA DISTRICT-689691) (M.8086205142)

             BY ADVS.
             SRI.V.A.MUHAMMED
             SRI.V.RAJASEKHARAN NAIR



RESPONDENTS:

     1       THE STATE OF KERALA
             REP. BY ITS SECRETARY TO GOVERNMENT, GENERAL EDUCATION
             DEPARTMENT, SECRETARIAT ANNEXE-II,
             THIRUVANANTHAPURAM - 695 001.

     2       THE DIRECTOR OF GENERAL EDUCATION, JAGATHY,
             THIRUVANANTHAPURAM - 695014.

     3       THE DEPUTY DIRECTOR OF EDUCATION, PATHANAMTHITTA AT
             THIRUVALLA - 689101.

     4       THE DISTRICT EDUCATIONAL OFFICER, CIVIL STATION,
             PATHANAMTHITTA - 689 001.

     5       THE MANAGER, REPUBLICAN VOCATIONAL HIGHER SECONDARY SCHOOL
             PO KONNI, PATHANAMTHITTA DISTRICT - 695 502.

             BY GOVT. PLEADER SRI.BIJOY CHANDRAN


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 02.06.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                        SATHISH NINAN, J.
               ==================
                    W. P. (C) No.11710 of 2021
               ==================
                Dated this the 2nd day of June, 2021

                          JUDGMENT

The petitioners confine their relief for an

expeditious consideration of Ext.P13 revision filed

by them before the first respondent. The issue

involved relates to the approval of appointment of

the first petitioner as UPSA from 05.06.2006 to

31.05.2007 and of the second petitioner as UPSA

from 01.06.2007 to 02.06.2008.

2. After having heard the learned counsel for

the petitioner and also the learned Government

Pleader, I dispose of this writ petition directing

the first respondent to dispose of Ext.P13 revision

after hearing the petitioners, as expeditiously as

possible and at any rate within a period of three

months from the date of receipt of a copy of this

judgment.

Sd/-

SATHISH NINAN JUDGE

kns/- //True Copy// P.S. to Judge WP(C)No.11710/2021

APPENDIX PETITIONER'S EXTS:-

EXT.P1 TRUE COPY OF THE APPOINTMENT ORDER OF THE 1ST PETITIONER DT. 5.6.2006.

EXT.P2 TRUE COPY OF THE LETTER NO. B3/5627/06 DT. 18.12.06 OF THE DEO, PATHANAMTHITTA.

EXT.P3 TRUE COPY OF THE ORDER NO. B4/2138/07/L.DIS. DATED 22.5.07 OF DDE.

EXT.P4 TRUE COPY OF THE GO (RT) NO.47/2021/G.EDN DATED 04.01.21 OF THE GOVT.

EXT.P5 TRUE COPY OF THE APPOINTMENT ORDER OF SMT.SREEDEVI AND APPROVAL RECORDED THEREON ALONG WITH TYPED COPY DT. 02.06.04.

EXT.P6 TRUE COPY OF THE APPOINTMENT ORDER OF THE 2ND PETITIONER DT. 01.06.07.

EXT.P7 TRUE COPY OF THE LETTER NO.B3/5441/07/ DT. 16.01.08 OF THE DEO, PATHANAMTHITTA.

EXT.P8 TRUE COPY OF THE ORDER NO.B4/1468/08/L.DIS. DATED 17.06.08 OF THE DDE.

EXT.P9 TRUE COPY OF THE GO (RT.) NO.2205/2021/G.EDN DATED 17.03.21 OF THE GOVERNMENT.

EXT.P10 TRUE COPY OF THE GO (RT.) NO.19/2021/G.EDN. DATED 01.01.21 OF THE GOVERNMENT.

EXT.P11 TRUE COPY OF THE JUDGMENT IN WA 2290/15 DATED 25.07.17.

EXT.P12 TRUE COPY OF THE JUDGMENT IN WA 2091/18 DATED 28.06.19.

EXT.13 TRUE COPY OF THE REVISION PETITION FILED BEFORE THE GOVERNMENT DATED 23.04.21.

APPENDIX/WP(C).11710/2021

EXT.P14 TRUE COPY OF THE STAFF FIXATION ORDER 2006-2007 ISSUED BY THE DEO DATED 25.10.2006.

EXT.P15 TRUE COPY OF THE STAFF FIXATION ORDER 2007-2008 DATED 14.12.2007 OF THE DEO.

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