Safeera Beevi vs Leelamma Thankachan
2021 Latest Caselaw 15873 Ker

FAO (RO) No.13/2020                             1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                            THE HONOURABLE MRS. JUSTICE MARY JOSEPH
                      Friday, the 30th day of July 2021 / 8th Sravana, 1943
                             IA.NO.1/2020 IN FAO (RO) NO. 13 OF 2020

                                AS 35/2018 OF SUB COURT, PUNALUR

                              OS 149/2008 OF MUNSIFF COURT,PUNALUR

   PETITIONERS/APPELLANTS:

      1. SAFEERA BEEVI, AGED 40 YEARS, W/O.NIZAMUDEEN, CHARUVILA PUTHEN
         VEEDU, KULAPPURAM THAZHEBHAGAM, AVANEESWARAM, VILAKKUDY VILLAGE,
         PATHANAPURAM TALUK, KOLLAM-691 508.
      2. JAMALUDEEN, AGED 43 YEARS, S/O.MYTHEEN KUNJU, PEEDIKAYIL VEEDU,
         VILAKKUDY (PO), VILAKKUDY VILLAGE, PATHANAPURAM TALUK, KOLLAM-691
         508.

   RESPONDENTS/RESPONDENTS:

      1. LEELAMMA THANKACHAN, AGED 60 YEARS, W/O.V.P.THANKACHAN, L.T.BHAVAN,
         EARATHU KULAKKADA, KALAYAPURAM VILLAGE, KOTTARAKKARA TALUK,
         KOLLAM-691 560, FROM VELLAYAMPARAMBIL VEEDU, ENATHU MURI, EZHAMKULAM
         VILALGE, ADOOR TALUK, PATHANAMTHITTA-691 554.
      2. V.P.THANKACHAN, AGED 68 YEARS, S/O.PAPACHAN, L.T.BHAVAN, EARATHU
         KULAKKADA, KALAYAPURAM VILLAGE, KOTTARAKKARA TALUK, KOLLAM-691 560,
         FROM VELLAYAMPARAMBIL VEEDU, ENATHU MURI, EZHAMKULAM VILALGE, ADOOR
         TALUK, PATHANAMTHITTA-691 554.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all
   proceedings pursuant to the judgment dated 08/11/2019 in AS No. 35 of 2018
   of the Court of the Subordinate Judge, Punalur, till the final disposal of
   the appeal.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this court's order dated
    24.06.2021 and upon hearing the arguments of M/S SRI. G.P.SHINOD, SRI.RAM
   MOHAN.G., SRI.GOVIND PADMANAABHAN, SHRI.AJIT G ANJARLEKAR, Advocates for
   the petitioners and of SRI.MILLU DANDAPANI, Advocate for the respondents,
   the court passed the following:
 FAO (RO) No.13/2020                           2/2




                                         ORDER

Interim order of stay stands extended for two months.

Post on 27/09/2021 alongwith connected case.

Sd/-

MARY JOSEPH

JUDGE

30-07-2021 /True Copy/ Assistant Registrar