K.C.Thomas vs Karimkunnam Grama Panchayat
2021 Latest Caselaw 15858 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                       WP(C) NO. 17613 OF 2015
PETITIONERS:

    1      K.C.THOMAS
           AGED 70 YEARS
           S/O.CHACKO, KANIYARUKUZHIYIL HOUSE,
           KARIMKUNNAM PO,IDUKKI DISTRICT

    2      JIBU
           S/O.K.C.THOMAS, KANIYARUKUZHIYIL HOUSE,
           KARIMKUNNAM PO, IDUKKI DISTRICT

           BY ADV SRI.NIREESH MATHEW


RESPONDENTS:

    1      KARIMKUNNAM GRAMA PANCHAYAT
           KARIMKUNNAM PO, THODUPUZHA,
           IDUKKI DISTRICT,PIN 685586,
           REPRESENTED BY ITS SECRETARY

    2      THE SECRETARY
           KARIMKUNNAM GRAMA PANCHAYAT,
           KARIMKUNNAM PO,THODUPUZHA,
           IDUKKI DISTRICT, PIN 685586

    3      THE REVENUE DIVISIONAL OFFICER
           PAINAVU PO, IDUKKI 685684

    4      JOHN CHUMMAR
           VENMATTATHIL HOUSE, KARIMKUNNAM PO,
           THODUPUZHA, IDUKKI DISTRICT, PIN 685586

           BY ADVS.
           SRI.THOMAS J.ANAKKALLUNKAL
           SRI.V.G.ARUN K7952004
           SRI.ANOOP BHASKAR
           GP: SRI. JUSTIN MATHEW
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.17613 OF 2015

                                   2




                             JUDGMENT

Dated this the 30th day of July 2021

It is submitted by the learned counsel for the

petitioners that this writ petition has became

infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

GOPINATH P.

VPK JUDGE WP(C).No.17613 OF 2015

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 PHOTOCOPY OF THE ORDER NO.A2-772/10 DATED 01.09.2011 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P2 PHOTOCOPY OF THE LETTER NO.A2-2818/14 DATED 30.03.2015 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P3 PHOTOCOPY OF THE ORDER NO.4227/2012/623/2012 DATED 13.01.2014 OF THE KERALA HUMAN RIGHTS COMMISSION

EXHIBIT P4 PHOTOCOPY OF THE NOTICE NO.A2-2818/12 DATED 26.05.2015 ISSUED BY THE 2ND RESPONDENT TO THE 1ST PETITIONER