M.Kanakambaran vs Thrikkakara Municipality
2021 Latest Caselaw 15846 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                       WP(C) NO. 33183 OF 2015
PETITIONER:

           M.KANAKAMBARAN
           PROPRIETOR,
           SREEKAASI WORKING WOMEN'S HOSTEL,
           VIKASAVANI, THENGODE, KAKKANAD PO.,
           KOCHI - 682 030.

           BY ADVS.
           DR.K.P.SATHEESAN (SR.)
           SRI.ANOOP.V.NAIR
           SRI.P.MOHANDAS ERNAKULAM
           SRI.K.SUDHINKUMAR
           SRI.S.VIBHEESHANAN


RESPONDENTS:

    1      THRIKKAKARA MUNICIPALITY
           REPRESENTED BY ITS SECRETARY,
           MUNICIPAL OFFICE, KAKKANAD PO.,
           KOCHI - 682 030.

    2      THE SECRETARY
           THRIKKAKARA MUNICIPALITY,
           MUNICIPAL OFFICE,
           KAKKANAD PO., KOCHI - 682 030.

 *ADDL 3   THE ENVIRONMENTAL ENGINEER
           KERALA STATE POLLUTION CONTROL BOARD,
           GANDHI NAGAR, ERNAKULAM.

           *ADDL. R3 SUO-MOTU IMPLEADED AS PER ORDER DATED
           2.11.2015


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.33183 of 2015

                                   2




                             JUDGMENT

Dated this the 30th day of July 2021

It is submitted by the learned counsel for the

petitioners that this writ petition has became

infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

GOPINATH P.

VPK JUDGE WP(C).No.33183 of 2015

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 18.02.2015

EXHIBIT P2 TRUE COPY OF THE ORDER PASSED BY THE CHAIRMAN OF THE FIRST RESPONDENT MUNICIPALITY DATED 21.03.2015

EXHIBIT P3 TRUE COPY OF THE REPORT FILED BY THE ENVIRONMENTAL ENGINEER, KERALA STATE POLLUTION CONTROL BOARD, DISTRICT OFFICE, ERNAKULAM DATED 24.06.2015

EXHIBIT P4 TRUE COPY OF THE REPORT FILED BY THE ENIVORNMENTAL ENGINEER, KERALA STATE POLLUTION CONTROL BOARD DATED 7.9.2015

EXHIBIT P5 TRUE COPY OF THE CONSENT LETTER GIVEN BY TEH KERALA STATE POLLUTION CONTROL BOARD DATED 11.09.2015

EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 22.09.2015 IN WP(C)NO.9453/2015

EXHIBIT P7 THE ORDER NO.H1-13537/2015 DATED 26.10.2015 ISSUED BY THE 2ND RESPONDENT