Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shimsy Jude vs Edathala Grama Panchayath
2021 Latest Caselaw 15770 Ker

Citation : 2021 Latest Caselaw 15770 Ker
Judgement Date : 30 July, 2021

Kerala High Court
Shimsy Jude vs Edathala Grama Panchayath on 30 July, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                       WP(C) NO. 16809 OF 2019
PETITIONER:

           SHIMSY JUDE
           AGED 40 YEARS
           W/O.JUDE, KOTHERITHARA HOUSE, NOCHIMA, NAD P.O.,
           COCHIN-683 563.

           BY ADV S.SHYAM



RESPONDENTS:

    1      EDATHALA GRAMA PANCHAYATH
           EDATHALA NORTH P.O., ALUVA, ERNAKULAM DISTRICT, PIN-683
           564, REPRESENTED BY ITS SECRETARY.

    2      PRESIDENT, EDATHALA GRAMA PANCHAYATH,
           EDATHALA NORTH P.O., ALUVA, ERNAKULAM DISTRICT, PIN-683
           564.

    3      MEDICAL OFFICER,
           NHM AYURVEDA DISPENSARY, EDATHALA NORTH P.O., ALUVA,
           ERNAKULAM DISTRICT, PIN-683 564.

           BY ADV SRI.RAAJESH S.SUBRAHMANIAN, SC, EDATHALA GRAMA
           PANCHAYATH




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16809 OF 2019
                                     2




                               JUDGMENT

The learned counsel for the petitioner submits that he has

been instructed not to press this writ petition. Consequently, this

writ petition is dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS/30/07/2021 WP(C) NO. 16809 OF 2019

APPENDIX OF WP(C) 16809/2019

PETITIONER'S EXHIBITS

EXHIBIT P1 LETTER DATED 05.10.2009 FROM THE FIRST RESPONDENT.

EXHIBIT P2 APPOINTMENT LETTER DATED 13.10.2009 FROM THE FIRST RESPONDENT.

EXHIBIT P3 PROCEEDINGS OF THE MEETING OF THE FIRST RESPONDENT DATED 26.04.2012.

EXHIBIT P4 PROCEEDINGS OF THE MEETING OF THE FIRST RESPONDENT DATED 18.05.2015.

RESPONDENTS' EXHIBITS

EXHIBIT R1(A) TRUE PHOTOCOPY OF THE MINUTES OF RESOLUTION NO. 21/1 DATED 16.01.2019 OF PANCHAYATH COMMITTEE OF 1ST RESPONDENT.

EXHIBIT R1(B) TRUE PHOTOCOPY OF THE MINUTES OF RESOLUTION NO. 31/1 DATED 07.02.2019 OF THE 1ST RESPONDENT PANCHAYATH COMMITTEE OF 1ST RESPONDENT.

EXHIBIT R1(C) TRUE PHOTOOCPY OF THE NOTICE DATED 25.05.2019 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT R1(D) TRUE PHOTOCOPY OF THE MINUTES OF THE RESOLUTION NO.21 DATED 01.06.2019 OF THE PANCHAYATH COMMITTEE OF 1ST RESPONDENT.

EXHIBIT R1(E) TRUE PHOTOCOPY OF THE RELEVANT PAGES OF THE ATTENDENCE REGISTER AS OBTAINED FROM THE 3RD RESPONDENT.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter