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Joseph Mathew vs The Forest Range Officer
2021 Latest Caselaw 15738 Ker

Citation : 2021 Latest Caselaw 15738 Ker
Judgement Date : 30 July, 2021

Kerala High Court
Joseph Mathew vs The Forest Range Officer on 30 July, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                        WP(C) NO. 4030 OF 2012
PETITIONER:

           JOSEPH MATHEW
           VARIKKIYIL HOUSE,
           MANKULAM,DEVIKULAM,
           IDUKKI DISTRICT.

           BY ADVS.
           SRI.AUGUSTINE JOSEPH
           SRI.K.S.ROCKEY

RESPONDENTS:

    1      THE FOREST RANGE OFFICER
           MANKULAM,IDUKKI DISTRICT,PIN-685565.

    2      THE TAHSILDAR
           DEVIKULAM,IDUKKI DISTRICT,PIN-685613.

    3      THE DISTRICT COLLECTOR
           CIVIL STATION,PAINAVU,IDUKKI DISTRICT,
           PIN-685603.

           BY ADV GOVERNMENT PLEADER
           SMT.REKHA C.NAIR



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.4030 OF 2012

                                        2




                                 JUDGMENT

Dated this the 30th day of July 2021

It is submitted by the learned counsel for the

petitioner that this writ petition has became

infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

GOPINATH P.

VPK JUDGE WP(C).No.4030 OF 2012

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE JUDGMENT DATED 27.07.2009 IN WP(C) NO.35327/2004

EXHIBIT P2 TRUE COPY OF THE PROCEEDNGS DATED 26.04.2010 FROM THE 3RD RESPONDENT

EXHIBIT P3 TRUE COPY OF THE PROCEEDNGS DATED 12.05.2011 FROM THE 2ND RESPONDENT

EXHIBIT P4 TRUE COPY OF THE PERMIT ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER ON 09.06.2011

EXHIBIT P5 TRUE COPY OF THE APPLICATION DATED 12.12.2011 SUBMITED BY THE PETITIONER BEFORE THE 1ST RESPONDENT

EXHIBIT P6 TRUE COPY OF THE PASS ISSUED BY THE 1ST RESPONDENT WITH ANNEXURE, LIST OF LOGS DATED 23.12.2011

EXHIBIT P7 TRUE COPY OF THE PETITION DATED 02.01.2012 SUBMITED BEFORE TEH 1ST RESPONDENT

RESPONDENT'S/S EXHIBITS:

EXHIBIT R1(A) TRUE COPY OF PATTA ISSUED BY THE PEITIONER

EXHIBIT R1(B) SERIES TRUE COPY OF SEIGNIORAGE RATE FOR TIMBER, FIREWOOD AND OTHER FOREST PRODUCE FOR THE YEAR 1996-97 AND 1997-98

EXHIBIT R1(C) TRUE COPY OF LETTER NO.M-57/10 DATED 18.02.2012 OF THE FOREST RANGE OFFICER, MANKULAM ADDRESSED TO THE TAHSILDAR, DEVIKULAM

 
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