Smt.Sunanda.S vs State Of Kerala
2021 Latest Caselaw 15582 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                  THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

              FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943

                             WP(C) NO. 11227 OF 2014

PETITIONER:

               SMT.SUNANDA.S
               AGED 46 YEARS
               W/O.SREENIVASAN R.S., WORKING AS NON VOCATIONAL TEACHER
               (CHEMISTRY), P.GOPALAN MEMORIAL VOCATIONAL HIGHER SECONDARY
               SCHOOL FOR GIRLS, PULLAMALA, AMARAVIAL P.O.,NEYYATTINKARA,
               RESIDING AT KANTHI MANSION, TC NO.2131 (2), TUTOR'S LANE,
               STATUTE, THIRUVANANTHAPURAM-695 001.

               BY ADV SRI.N.UNNIKRISHNAN



RESPONDENTS:

     1         STATE OF KERALA
               REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION
               (SC) DEPARTMENT, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

     2         THE DIRECTOR
               VOCATIONAL HIGHER SECONDARY EDUCATION, 5TH FLOOR, FIRE FORCE
               JUNCTION, THIRUVANANTHAPURAM-695 001.

     3         THE ASSISTANT DIRECTOR
               VOCATIONAL HIGHER SECONDARY SCHOOL, KOLLAM-691 001.

     4         THE MANAGER
               P.GOPALAN MEMORIAL VOCATIONAL HIGHER SECONDARY SCHOOL FOR
               GIRLS, PULLAMALA, AMARAVILA P.O., NEYYATTINKARA,
               THIRUVANANTHAPURAM-695 122.

     5         SHARMILA
               NON VOCATIONAL TEACHER, P.GOPALAN MEMORIAL VOCATIONAL HIGHER
               SECONDARY SCHOOL FOR GIRLS, PULLAMALA, AMARAVILA P.O.,
               NEYYATTINKARA, THIRUVANANTHAPURAM-695 122.(BIOLOGY),

               BY ADVS.
               GOVERNMENT PLEADER
               SRI.ANOOP.V.NAIR
               SRI.M.R.JAYAPRASAD
               SRI.P.MOHANDAS ERNAKULAM
               SRI.P.C.SASIDHARAN
               DR.K.P.SATHEESAN SR.
               SRI.SIDDHARTH KRISHNAN
               SRI.S.VIBHEESHANAN
 WP(C) NO. 11227 OF 2014

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OTHER PRESENT:

            SRI. P.M.MANOJ - SR.GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.07.2021,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11227 OF 2014

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                           JUDGMENT

The learned counsel for the petitioner submits that

the matter has become infructuous. This writ petition is

accordingly dismissed as infructuous.

SD/-

DEVAN RAMACHANDRAN JUDGE rp