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Paravoor Galaxy Hotels (P)Ltd vs Kerala Financial Corporation
2021 Latest Caselaw 15516 Ker

Citation : 2021 Latest Caselaw 15516 Ker
Judgement Date : 23 July, 2021

Kerala High Court
Paravoor Galaxy Hotels (P)Ltd vs Kerala Financial Corporation on 23 July, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
        FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943
                        WP(C) NO. 4263 OF 2021
PETITIONER:

           PARAVOOR GALAXY HOTELS (P)LTD, VATTAPARAMBATH,
           NEAR CHENDAMANGALAM JUNCTION, CHENDAMANGALAM ROAD,
           NORTH PARAVOOR, PIN CODE 683 513 REPRESENTED BY ITS
           MANAGING DIRECTOR V.J LOOKOSE, AGED 53, S/O. V.P JOHN,
           VATTAPARAMBATH HOUSE, NEAR CHITRANJALI THEATRE, NORTH
           PARAVOOR P.O, ERNAKULAM, KERALA PIN CODE 683513

           BY ADVS.
           P.VISWANATHAN (SR.)
           SRI.SHIBU JOSEPH
           SRI.AJITH VISWANATHAN
           SHRI. SAYED MANSOOR BAFAKHY THANGAL



RESPONDENTS:

    1      KERALA FINANCIAL CORPORATION
           KANAKA NAGAR, VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN
           CODE 695 033, REPRESENTED BY ITS CHAIRMAN AND MANAGING
           DIRECTOR

    2      KERALA FINANCIAL CORPORATION
           KALOOR BRANCH, FINANCE TOWER, KALOOR KOCHI, KERALA ,
           PIN CODE 682 017 REPRESENTED BY ITS CHIEF MANAGER.

           BY ADVS.
           SRI.M.R.VENUGOPAL
           SMT.DHANYA P.ASHOKAN




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4263 OF 2021

                                 2




                  W.P.(C) No.4263 of 2021
           -----------------------------------------------


                         JUDGMENT

The learned counsel for the petitioner submits

that the writ petition is not pressed. In the light of the

submission made by the learned counsel for the petitioner,

this writ petition is dismissed as not pressed.

Sd/-

P.B.SURESH KUMAR JUDGE Mn WP(C) NO. 4263 OF 2021

APPENDIX OF WP(C) 4263/2021

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE SANCTION COMMUNICATION DATED 16-10-2012 ISSUED BY 2ND RESPONDENT

EXHIBIT P2 THE TRUE PHOTOSTAT COPY LOAN SANCTION LETTER DATED 05-07-2017 ISSUED BY 2ND RESPONDENT

EXHIBIT P3 THE TRUE PHOTOSTAT COPY NOTICE DATED 17-12-2019 ISSUED BY 2ND RESPONDENT

EXHIBIT P4 THE TRUE PHOTOSTAT COPY REPLY DATED 06-01-2020 GIVEN BY THE PETITIONER TO EXHIBIT P3 NOTICE

EXHIBIT P5 THE TRUE PHOTOSTAT COPY LETTER DATED 07-03-2020 ISSUED BY 2ND RESPONDENT

EXHIBIT P6 THE TRUE PHOTOSTAT COPY REPLY DATED 14-03-2020 GIVEN BY THE PETITIONER TO EXHIBIT P5 LETTER

EXHIBIT P7 THE TRUE PHOTOSTAT COPY LETTER DATED 30-10-2020 ISSUED BY 2ND RESPONDENT

EXHIBIT P8 THE TRUE PHOTOSTAT COPY REPLY DATED 31-10-2020 GIVEN BY THE PETITIONER TO EXHIBIT P7 LETTER

EXHIBIT P9 THE TRUE PHOTOSTAT COPY NOTICE DATED 11-02-2021 ISSUED BY 2ND RESPONDENT

EXHIBIT P10 THE TRUE PHOTOSTAT COPY REPLY DATED 14-02-2021 GIVEN BY THE PETITIONER TO EXHIBIT P9 NOTICE

EXHIBIT P11 THE TRUE PHOTOSTAT COPY OF THE RECEIPT ISSUED BY THE STATE BANK OF INDIA, MANNAM BRANCH EVIDENCING THE DEPOSIT OF RS.25,000,000. WP(C) NO. 4263 OF 2021

EXHIBIT P11(a) THE TRUE PHOTOSTAT COPY OF THE RECEIPT ISSUED BY THE STATE BANK OF INDIA, MANNAM BRANCH EVIDENCING THE DEPOSIT OF RS.25,000,000.

EXHIBIT P12 THE TRUE PHOTOSTAT COPY OF THE RECEIPT ISSUED BY STATE BANK OF INDIA, MANNAM BRANCH DATED 17-03- 2021.

EXHIBIT P13 THE TRUE PHOTOSTAT COPY OF THE DISCHARGE SUMMARY DATED 24-02-2021.

 
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