Ramshad.K vs The Secretary To The Government
2021 Latest Caselaw 15431 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
     THURSDAY, THE 22ND DAY OF JULY 2021 / 31ST ASHADHA, 1943
                      WP(C) NO. 13778 OF 2021
PETITIONER:

            RAMSHAD.K
            AGED 23 YEARS
            S/O. AHAMMED, KURUKKANATT HASBI HOUSE, KADALOOR
            P.O., KOYILANDI, KOZHIKODE DISTRICT

            BY ADV DOMSON J.VATTAKUZHY



RESPONDENTS:

      1     THE SECRETARY TO THE GOVERNMENT
            HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM-695 001

      2     THE DIRECTOR,
            TECHNICAL EDUCATION DEPARTMENT, PADMAVILASAM ROAD,
            PAZHAVANGADI, THIRUVANANTHAPURAM-695 023

      3     THE CONTROLLER OF TECHNICAL EXAMINATION,
            KANYAKUMARI-PANVEL ROAD, KAIMANAM, PAPANAMCODE,
            THIRUVANANTHAPURAM-695 040

            BY ADV.SMT.B.VINITHA, GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    22.07.2021,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 13778 OF 2021

                                    2




                    W.P.(C) No.13778 of 2021
              -----------------------------------------------


                              JUDGMENT

The learned counsel for the petitioner submits that

the writ petition is not pressed. In the light of the submission

made by the learned counsel for the petitioner, this writ petition

is dismissed as not pressed.

Sd/-

P.B.SURESH KUMAR JUDGE Mn WP(C) NO. 13778 OF 2021

APPENDIX OF WP(C) 13778/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE CIRCULAR NO.847/2021 DATED 25.06.2021 ISSUED BY KERALA HIGHER EDUCATION DEPARTMENT