Mohanakrishnan K vs The District Collector
2021 Latest Caselaw 15426 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
   THURSDAY, THE 22ND DAY OF JULY 2021 / 31ST ASHADHA, 1943
                       WP(C) NO. 9112 OF 2021
PETITIONER:

          MOHANAKRISHNAN K.,
          AGED 50 YEARS,
          S/O.P.K. PADMANABHAN,
          JYOTHI(H), PUTHIYA ROAD,
          KADAVANTHARA DESOM, ELAMKULAM VILLAGE,
          ERNAKULAM-682020.

          BY ADVS.
          SRI.K.R.VINOD
          SMT.M.S.LETHA


RESPONDENTS:

    1     THE DISTRICT COLLECTOR,
          ERNAKULAM, KAKKANAD,
          ERNAKULAM-682030.
    2     THE REVENUE DIVISIONAL OFFICER,
          OFFICE OF THE FORT KOCHI,
          FORT KOCHI-682001.

          GOVERNMENT PLEADER SMT.G.RANJITA


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.9112/2021

                                  2




                           JUDGMENT

Dated this the 22th day of July, 2021

The learned counsel for the petitioner seeks

permission to withdraw the writ petition with liberty to

challenge Ext.P2 afresh, incorporating necessary pleadings.

The writ petition is dismissed as withdrawn, granting liberty as

above.

Sd/-

N. NAGARESH JUDGE SR WP(C).No.9112/2021

APPENDIX OF WP(C) 9112/2021

PETITIONER'S EXHIBITS:

EXHIBIT P1 THE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 01/08/2019 BEFORE THE 2ND RESPONDENT. EXHIBIT P2 THE COPY OF THE ORDER OF THE 2ND RESPONDENT DATED 25/01/2021. EXHIBIT P3 THE COPY OF THE CIRCULAR OF THE GOVERNMENT OF KERALA DATED 25/02/2021. Exhibit P4 THE COPY OF THE REPRESENTING DATED 07/07/2021 SUBMITTED BEFORE THE 2ND RESPONDENT PRAYING TO RECONSIDER EXT.P2 ORDER.

Exhibit P5 THE COPY OF THE ACKNOWLEDGEMENT ISSUED BY THE OFFICE OF THE 2ND RESPONDENT ACKNOWLEDGING THE RECEIPT OF EXT.P4 REPRESENTATION.