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Basil vs The District Collector
2021 Latest Caselaw 15422 Ker

Citation : 2021 Latest Caselaw 15422 Ker
Judgement Date : 22 July, 2021

Kerala High Court
Basil vs The District Collector on 22 July, 2021
WP(C) NO. 909 OF 2021          1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    THURSDAY, THE 22ND DAY OF JULY 2021 / 31ST ASHADHA, 1943
                        WP(C) NO. 909 OF 2021
PETITIONER/S:

          BASIL,
          AGED 66 YEARS,
          S/O. PUTHIYAVEETTIL MANUEL, CHENNAMANGALAM P.O.,
          PIN-683512, ERNAKULAM DISTRICT.

          BY ADVS.
          SHEEJO CHACKO
          SMT.LAYA SIMON



RESPONDENT/S:

    1     THE DISTRICT COLLECTOR,
          ERNAKULAM, PIN-682030.

    2     THE TAHSILDAR,
          TALUK OFFICE, PARAVOOR, PIN-683513.

    3     THE VILLAGE OFFICER,
          CHENDAMANGALAM VILLAGE OFFICE, CHENDAMANGALAM P.O.,
          PIN-683512.

    4     THE SUB REGISTRTAR OFFICER,
          CHENDAMANGALAM-683512.

    5     ATHIRA M.,
          KOZHIKKANAM ESTATE, NO. 1 DIVISION, ELAPPARA P.O.,
          ELAPPARA, PIN-686691.

          SMT.K.AMMINIKUTTY, SR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 909 OF 2021                 2



                                     JUDGMENT

When this matter was taken up, Sri.Sheejo Chacko, the learned counsel

appearing for the petitioner submits that he has instructions to submit that the

matter has become infructuous. The said submission is recorded and this writ

petition is closed as infructuous.

SD/-

RAJA VIJAYARAGHAVAN V JUDGE IAP

APPENDIX OF WP(C) 909/2021

PETITIONER(S) EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE SALE DEED BEARING NO.

1959/2014.

EXHIBIT P2 THE COPY OF THE FIXED DEPOSIT RECEIPT DATED 06/11/2014.

EXHIBIT P3 THE TRUE COPY OF THE BIRTH CERTIFICATE OF 5TH RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE APPLICATION.

EXHIBIT P5 TRUE COPY OF THE TAX RECEIPT DATED 07/10/2014 HANDED OVER TO THE PETITIONER.

EXHIBIT P6 THE TRUE COPY OF THE TAX RECEIPT DATED 21/10/2020.

EXHIBIT P7 TRUE COPY OF THE REPRESENTATION BEFORE THE 1ST RESPONDENT DATED 14/12/2020.

RESPONDENT(S) EXHIBITS: NIL

 
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