Beeran Nalakath vs Ponnani Municipality
2021 Latest Caselaw 15414 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MR. JUSTICE SATHISH NINAN
         THURSDAY, THE 22ND DAY OF JULY 2021 / 31ST ASHADHA, 1943
                         WP(C) NO. 13013 OF 2021
PETITIONER/S:

             BEERAAN NALAKATH
             AGED 71 YEARS
             S/O. AHAMMED, PONNANI NAGARAM AMSOM PUNNATHIRUTHI DESOM,
             PONNANI TALUK, MALAPPURAM DISTRICT 679 583.

             BY ADV E.C.AHAMED FAZIL



RESPONDENT/S:

     1       PONNANI MUNICIPALITY
             PONNANI MUNICIPALITY OFFICE, PONNANI, MALAPPURAM DISTRICT
             679 101. REPRESENTED BY TS SECRETARY.

     2       BASHEER KURUKIYIL,
             S/O. ABDURAHIMAN, PONNANI NAGARAM AMSOM, PALLAPROM DESOM,
             PONNANI TALUK, MALAPPURAM DISTRICT 679 586.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13013 OF 2021          2

                              JUDGMENT

Dated this the 22nd day of July, 2021

The learned counsel for the petitioner seeks permission

to withdraw the Writ Petition without prejudice to the

rights of the petitioner.

Permission granted.

The Writ Petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN JUDGE sd