Citation : 2021 Latest Caselaw 15385 Ker
Judgement Date : 22 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 22ND DAY OF JULY 2021 / 31ST ASHADHA, 1943
WP(C) NO. 13237 OF 2021
PETITIONER:
THE MANAGER, VARAM U.P SCHOOL
VARAM P.O.,
KANNUR DISTRICT 670 594.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
A.L.NAVANEETH KRISHNAN
NISHA GEORGE
RESPONDENTS:
1 THE DIRECTOR OF GENERAL EDUCATION
OFFICE OF THE DIRECTOR OF GENERAL EDUCATION, JAGATHY
THYCAUD, THIRUVANANTHAPURAM DISTRICT 695 014, E-MAIL.
[email protected]
2 THE DISTRICT EDUCATIONAL OFFICER,
NEAR CIVIL STATION, THAVAKKARA, KANNUR 670 002.
[email protected] GOV.IN.
3 THE ASSISTANT EDUCATIONAL OFFICER,
KANNUR NORTH, KANNUR 670 002, E-MAIL
[email protected]
4 THE DEPUTY DIRECTOR OF EDUCATION.
PUZHATHI HOUSING COLONY, KANNUR 670 002.
OTHER PRESENT:
SRI. BIJOY CHNDRAN-SR. G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 13237 OF 2021
2
JUDGMENT
It is submitted by the learned Government Pleader, on
instructions, that an order has been passed on the appeal
preferred by the petitioner as against Ex.P12 order on
13.07.2021. It is submitted that a copy of the order will be
dispatched to the petitioner and a further copy of the order will
be served on the learned counsel appearing for the petitioner.
The said submissions are recorded. The writ petition is closed
without prejudice to the contentions of the petitioner.
Sd/-
ANU SIVARAMAN JUDGE
bng/22.07.2021 WP(C) NO. 13237 OF 2021
APPENDIX OF WP(C) 13237/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE STUDENT STRENGTH DETAILS OF THE ACADEMIC YEAR 2017-18.
Exhibit P2 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HONBLE COURT IN WP(C) NO.13707 OF 2017 DATED 05.05.2017.
Exhibit P3 TRUE COPY OF THE NOTE WRITTEN BY THE AEO ON THE VISITORS BOOK OF THE SCHOOL DATED 13.06.2017.
Exhibit P4 TRUE COPY OF THE LETTER SENT BY THE MANAGER, VARAM U.P. SCHOOL TO THE AEO, KANNUR DATED 08.07.2017 WITH ENCLOSURES.
Exhibit P5 TRUE COPY OF THE LETTER SENT BY THE HEADMASTER VARAM U.P SCHOOL, TO THE AEO , KANNUR DATED 25.09.2017.
Exhibit P6 TRUE COPY OF THE STAFF FIXATION ORDER ISSUED BY THE AEO FOR THE YEAR 2017-18 DATED 18.12.2017 ALONG WITH THE LETTER REFERRED THERETO AS REF. 5.
Exhibit P7 TRUE COPY OF THE NOTE LEFT BY THE AEO IN THE VISITOR'S BOOK AT VARAM, U.P. SCHOOL, DATED 22.12.2017.
Exhibit P8 TRUE COPY OF THE ORDER NO. B5/15778/2017 DATED 17.03.2018 ISSUED BY THE DDE, KANNUR.
Exhibit P9 TRUE COPY OF THE JUDGMENT OF THIS HONBLE COURT IN WP(C) NO.13770 OF 2018 DATED 13.04.2018.
Exhibit P10 TRUE COPY OF THE STUDENT STRENGTH DETAILS WP(C) NO. 13237 OF 2021
OF THE 6TH WORKING DAY IN THE ACADEMIC YEAR 2018-19.
Exhibit P11 TRUE COPY OF THE HEARING NOTICE NO.
G4/38121/2018/DPI ISSUED BY THE DPI DATED 22.06.2018.
Exhibit P12 TRUE COPY OF THE STAFF FIXATION ORDER ISSUED BY THE AEO FOR THE YEAR 2018-19 DATED 07.07.2018.
Exhibit P13 TRUE COPY OF THE INTERIM ORDER DATED 13.07.2018 I W.P(C) NO. 23576 OF 2018 PASSED BY THIS HONBLE COURT.
Exhibit P14 TRUE COPY OF THE ORDER NO.
B2/24753/18/DATED 30.01.2019 ISSUED BY THE DEPUTY DIRECTOR OF EDUCATION.
Exhibit P15 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.(RT) NO. 2362/2020/G.EDN. DATED 28.07.2020.
Exhibit P16 TRUE COPY OF THE HEARING NOTICE NO. R.A.
(3)/40796/2019/D.G.E DATED 16.09.2020 ISSUED BY THE 1ST RESPONDENT.
Exhibit P17 TRUE COPY OF THE BEARING NOTE SUBMITTED BY THE PETITIONER ON 13.10.2020 WITHOUT ITS ANNEXURES.
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