Kochummen vs Pappachan
2021 Latest Caselaw 15314 Ker

OP(C) NO. 820 OF 2021



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                        THE HONOURABLE MR.JUSTICE V.G.ARUN
          THURSDAY, THE 22ND DAY OF JULY 2021 / 31ST ASHADHA, 1943
                              OP(C) NO. 820 OF 2021
                 OS 22/2013 OF MUNSIFF COURT, PUNALUR, KOLLAM
PETITIONER:

              KOCHUMMAN
              AGED 69 YEARS
              D/O.DANIEL, R/O. CHANGAYIL VEEDU, CHENKULAM KARA, OYOOR,
              POOYAPALLY VILLAGE, KOTTARAKKARA TALUK-691 537
              BY ADVS.
              SHAKTHI PRAKASH
              SHRI.HARIKRISHNAN M.S.


RESPONDENTS:

      1       PAPPACHAN
              AGED 80 YEARS
              S/O. GEEVARGHESE, R/O. MOOZHIYIL SANTHOSH BHAVAN,
              ANAPPUZHAKKAL KARA, KOTTUKAL MURI, KOTTUKKAL VILLAGE,
              KOTTARAKKARA TALUK, KOLLAM-691 519
      2       KOSHY
              AGED 75 YEARS
              S/O. GEEVARGHESE, R/O. MOOZHIYIL PUTHEN VEEDU, ANAPPUZHAKKAL
              KARA, KOTTUKAL MURI, KOTTUKKAL VILLAGE, KOTTARAKKARA TALUK,
              KOLLAM-691 519
      3       KUNJUKUNJU
              AGED 87 YEARS
              S/O. UMMAN, R/O. HILL VIEW, ANAPPUZHAKKAL KARA, KOTTUKAL
              MURI, KOTTUKKAL VILLAGE, KOTTARAKKARA TALUK, KOLLAM-691 519
      4       MARIYAMMA
              AGED 84 YEARS
              D/O. UMMAN, R/O. THOPPIL VEEDU, ALENCHERY KARA, YEROOR
              VILLAGE, PATHANAPURAM TALUK, KOLLAM-691 322
      5       NAINAN
              AGED 81 YEARS
              S/O. UMMAN, R/O. NEDIYAPANA PADINJATTATHIL VEEDU, THAZHAMEL
              MURI, ANCHAL VILLAGE, PATHANAPURAM TALUK, KOLLAM-691 306
      6       VALSAMMA ROY
              AGED 64 YEARS
              R/O. NIBU VILLA, KUMPAZHA P.O., PATHANAMTHITTA-689 645
      7       SHOLI
              AGED 47 YEARS
              R/O. THENGUVILAYIL VEEDU, VIJAYA NAGAR, THAZHAMEL MURI,
              ANCHAL VILLAGE, PUNALUR TALUK-691 306
 OP(C) NO. 820 OF 2021
                                     2

      8       AMAL RAJ
              AGED 16 YEARS
              (MINOR), S/O.SHOLI, R/O. THENGUVILAYIL VEEDU, VIJAYA
              NAGAR, THAZHAMEL MURI, ANCHAL VILLAGE,
              PUNALUR TALUK-691 306
      9       ANGEL RAJ
              AGED 6 YEARS
              (MINOR), D/O.SHOLI, R/O. THENGUVILAYIL VEEDU, VIJAYA
              NAGAR, THAZHAMEL MURI, ANCHAL VILLAGE, PUNALUR TALUK-691
              306- (R8 AND R9 REP BY MOTHER SHOLI (7TH RESPONDENT)

      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 22.07.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 820 OF 2021
                                      3




                              JUDGMENT

Dated this the 22nd day of July 2021

This original petition is filed seeking expeditious

disposal of the final decree application filed in

O.S.No.22/2013 pending before the Munsiff Court,

Punalur.

2. In the report called for by this Court, the

learned Munsiff has stated that earnest efforts will be

taken to dispose the final decree application within a

period of six months.

In the light of the report, the original petition is

disposed of directing the learned Munsiff, Punalur to

finally dispose the final decree application in

O.S.No.22/2013 within a period of six months from

the date of receipt of a copy of this judgment.

Sd/-

V.G.ARUN

JUDGE NB/22.7.21 OP(C) NO. 820 OF 2021

APPENDIX OF OP(C) 820/2021

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO.22/2013 PENDING ON THE FILES OF HON'BLE MUNSIFF COURT, PUNALUR

EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 17.06.2019 PASSED BY MUNSIFF COURT, PUNALUR IN OS NO.22/2013

EXHIBIT P3 TRUE COPY OF I.A.NO.1/2020 IN O.S.NO.22/2013

EXHIBIT P4 TRUE COPY OF I.A.NO.2/2020 IN O.S.NO.22/2013

EXHIBIT P5 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY KIMS HEALTH TO ANNIE VARGHESE DATED 09.03.2021

EXHIBIT P6 TRUE COPY OF MEDICAL REPORTS OF JOMON D ISSUED BY KIMS TRIVANDRUM

RESPONDENT'S EXHIBITS: NIL

True Copy P.A to Judge