Siju R.S vs The State Of Kerala
2021 Latest Caselaw 15200 Ker

RP No.377/2021                               1/3

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                           &
                          THE HONOURABLE MR. JUSTICE T.R.RAVI
                 Tuesday, the 20th day of July 2021 / 29th Ashadha, 1943
                          RP NO. 377 OF 2021 IN WA NO.217/2021

           (AGAINST JUDGMENT DATED 08.04.2021 IN WA 217/2021 OF THIS COURT)

                                          ---

   REVIEW PETITIONERS/APPELLANTS:

    1.SIJU R.S.,AGED 37 , S/O.RAGHAVAN PILLAI,

       KAVILAKATHU VEEDU, KOLLIYOKKODU, DURGA LANE, SANTHIGIRI.P.O.,

       THIRUVANANTHAPURAM-695 589.

    2.PRADEEP KUMAR.M., AGED 42 , S/O.MANIKANTAN NAIR,

       MINI SADANAM, THATTATHUMALA.P.O., THIRUVANANTHAPURAM-695 614.



   RESPONDENTS/RESPONDENTS:


    1.THE STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY,

       GOVERNMENT OF KERALA, SECRETARIAT,THIRUVANANTHAPURAM-695 001.

    2.SECRETARY, DEPARTMENT OF CO-OPERATION,

       SECRETARIAT, THIRUVANANTHAPURAM-695 001.

    3.THE REGISTRAR OF CO-OPERATIVE SOCIETIES,

       OFFICE OF REGISTRAR OF CO-OPERATIVE SOCIETIES,

       RAJAJI NAGAR MARKET ROAD, STATUE, THYCAUD.P.O.,

       THIRUVANANTHAPURAM-695 001.

    4.THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,

       OFFICE OF JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,

       RAJAJI NAGAR MARKET ROAD, STATUE, THYCAUD.P.O.,

       THIRUVANANTHAPURAM-695 001.

                                                                           P.T.O.
 RP No.377/2021                            2/3




    5.KERALA PUBLIC SERVICE COMMISSION,   REPRESENTED BY ITS SECRETARY,

       OFFICE OF KERALA PUBLIC SERVICE COMMISSION, PATTOM P.O.,

       THIRUVANANTHAPURAM-695 001.

    6.DISTRICT OFFICER,   KERALA PUBLIC SERVICE COMMISSION,

       DISTRICT OFFICE, PATTOM P.O., THIRUVANANTHAPURAM-695 001.

    7.THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK,

       REPRESENTED BY ITS GENERAL MANAGER, HEAD OFFICE,

       EAST FORT, THIRUVANANTHAPURAM-695 023.

    8.KERALA CO-OPERATIVE BANK,REPRESENTED BY ITS CEO,

       PB NO.6515, CO BANK TOWERS, PALAYAM,

       THIRUVANANTHAPURAM-695 033.




       Review Petition praying that in the circumstances stated in the petition
the High Court be pleased to review the impugned judgment by allowing the prayer
sought for in the Writ Petition.

        This petition coming on for orders on 20.07.2021 upon hearing the
arguments of SRI.R.T.PRADEEP, ADVOCATE for the Review Petitioners, SRI.B.VINOD,
SENIOR GOVERNMENT PLEADER for the Respondents 1 to 4, SRI.P.C.SASIDHARAN,
STANDING COUNSEL for the Respondents 5 & 6 and of SRI.THOMAS ABRAHAM, STANDING
COUNSEL for the Respondents 7 & 8, the Court passed the following:

                                                                          P.T.O.
 RP No.377/2021                                     3/3




                        ALEXANDER THOMAS & T.R.RAVI , JJ.
                           ------------------------------------------------
                                      R.P No.377 of 2021
                                   [Arising out of the judgment dated
                                    08.04.21 in W.A No.217/2021]
                         ----------------------------------------------------
                               Dated this the 20th day of July, 2021

                                               ORDER

The learned Standing Counsel for the Public Service Commission

will get specific instructions from respondents 5 & 6, as to whether all the

16 vacancies reported on 07.06.2016 had been utilized for advice and

whether the turn of the two review petitioners/appellants herein would

have arisen for advice.

List on 04/08/2021 at 1.20 p.m. in the Chambers.

Hand Over to both sides

Sd/-

ALEXANDER THOMAS, JUDGE

Sd/-

T.R.RAVI, JUDGE vgd

20-07-2021 /True Copy/ Assistant Registrar