Abdul Samad vs The District Police Chief
2021 Latest Caselaw 15169 Ker

WP(C) NO. 7522 OF 2020                      1



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT

                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

              TUESDAY, THE 20TH DAY OF JULY 2021 / 29TH ASHADHA, 1943

                                    WP(C) NO. 7522 OF 2020

PETITIONER/S:

     ABDUL SAMAD,
     AGED 33 YEARS
     S/O. MARAKKAR, POOVAKKODAN HOUSE, NAYADIKUNNU, MANNARKKAD, PALAKKAD
     DISTRICT.
             BY ADV P.JAYARAM

RESPONDENT/S:

      1        THE DISTRICT POLICE CHIEF,
               PALAKKAD PIN-678001.

      2        STATION HOUSE OFFICER,
               MANNARKKAD POLICE STATION STATION, MANNARKKAD, PIN-678582.

      3        MANNARKKAD MUNICIPALITY
               REPRESENTED BY ITS SECRETARY, P O MANNARKKAD-678582.

      4        THE SECRETARY,
               MANNARKKAD MUNICIPALITY,
               P O MANNARKKAD-678582.

      5        MANZOOR
               FATHERS NAME NOT KNOWN TO THE PETITIONER, KALATHIL HOUSE,
               NAYADIKUNNU, P O PERIMPADARI, MANNARKKAD, PIN-678762.

      6        SYAMKUMAR
               KOZHAKKOTTIL HOUSE, NAYADIKUNNU, P O PERIMPADARI, MANNARKKAD,
               PIN-678762.

      7        MUHAMMADALI
               PANACHIKKAL VEEDU, NAYADIKUNNU, P O PERIMPADARI, MANNARKKAD,
               PIN-678762.

      8        STATE OF KERALA,
               REPRESENTED BY THE SECRETARY, DEPARTMENT OF HOME AFFAIRS,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.

               BY ADV SRI.P.R.VENKATESH

OTHER PRESENT:

               SRI.N.B.SUNIL NATH, GP

       THIS     WRIT     PETITION     (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

20.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7522 OF 2020               2




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No.7522 of 2020
                     --------------------------------------
                 Dated this the 20th day of July, 2021


                                JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 7522/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE COMPLAINT DATED 07.03.2020 PRESENTLY BY THE PETITIONER BEFORE THE STATION HOUSE OFFICER OF THE POLICE STATION AT MANNARKKAD.

EXHIBIT P1(a) TRUE COPY OF THE POSTAL RECEIPT DATED 09.03.2020 SHOWING POSTAGE OF EXT P1 COMPLAINT TO THE STATION HOUSE OFFICER/INSPECTOR OF MANARKKAD POLICE STATION.

EXHIBIT P2 TRUE COPY OF THE DETAILED ESTIMATE NO.2019/100146 OF NAYADIKUNNU MAIN ROAD CONCRETE WARD NO.23, MANNARKKAD MUNICIPALITY FOR THE YEAR 2019-20

EXHIBIT P3 TRUE COPY OF THE DETAILED ESTIMATE NO.2019/101185 OF NAYADIKUNNU JUNCTION ROAD MUTHAL RATION SHOP VARE WARD NO.23, MANNARKKAD MUNICIPALITY FOR THE YEAR 2019-

EXHIBIT P4 TRUE COPY OF THE DETAILED ESTIMATE NO2019/100153 OF NAYADIKUNNU ROAD CONCRETE WARD NO.22, MANNARKKAD MUNICIPALITY FOR THE YEAR 2019-20.

EXHIBIT P5 TRUE COPY OF THE TENDER FOR NAYADIKUNNU MAIN ROAD, CONCRETING IN WARD NO.22, MANNARKKAD MUNICIPALITY FOR THE YEAR 2019-

EXHIBIT P6 TRUE COPY OF THE TENDER FOR NAYADIKUNNU MAIN ROAD CONCRETING IN WARD NO.23, MANNARKKAD MUNICIPALITY FOR THE YEAR 2019-

EXHIBIT P7 TRUE COPY OF THE TENDER FOR NAYADIKUNNU MAIN ROAD CONCRETING IN WARD NO.23, MANNARKKAD MUNICIPALITY FOR THE YEAR 2019-