Rekha S.K vs The Director General Of Police
2021 Latest Caselaw 15123 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        TUESDAY, THE 20TH DAY OF JULY 2021 / 29TH ASHADHA, 1943
                        WP(C) NO. 32102 OF 2019
PETITIONER:

            REKHA S.K.
            AGED 32 YEARS
            W/O.GOPAKUMAR, RAVEENDRA BHAVANAM, KOTTAKKAKOM, CHAVARA
            VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM DISTRICT

            BY ADVS.
            MINI GANGADHARAN
            N.SHIVA PRASADAN



RESPONDENTS:

    1       THE DIRECTOR GENERAL OF POLICE
            KERALA POLICE HEAD QUARTERS, VAZHUTHACADU,
            THIRUVANANTHAPURAM-695003

    2       THE CITY POLICE COMMISSIONER
            KOLLAM, PIN-691001

    3       THE ASSISTANT COMMISSIONER OF POLICE
            KARUNAGAPPALLY, KARUNAGAPPALLY.P.O., KOLLAM-691121

    4       THE INSPECTOR OF POLICE
            CHAVARA POLICE STATION, CHAVARA.P.O, KOLLAM-690518

    5       GOPAKUMAR
            AGED 38 YEARS
            S/O.RAVEENDRAN PILLAI, RAVEENDFRA BHAVANAM, 4/566,
            KOTTAKKAKOM, CHAVARA-690518(HAV (EFS) C/O.56 APO, 14(1)
            ARMED BDE SIE COY, PIN 901124

    6       KRISHNAKUMAR
            AGED 40 YEARS
            S/O.RAVEENDRAN PILLAI, ASHTAPADI, THOTTINUVADAKKU,
            KOTTAKKAKOM, CHAVARA, KOLLAM-690518

    7       RAVEENDRAN PILLAI
            AGED 68 YEARS
            ASHTAPADI, THOTTINU VADAKKU, KOTTAKKAKOM, CHAVARA,
 WP(C) NO.32102/2019
                                  2

           P.O., KOLLAM-690518

     8     PRABHAVATHY
           AGED 63 YEARS
           W/O.RAVEENDRAN PILLAI, ASHTAPADI, THOTTINUVADAKKU,
           KOTTAKKAKOM, CHAVARA, KOLLAM-690518

           BY ADVS. SRI.RAJESH VIJAYAN

                     SRI.N.B.SUNIL NATH, GOVERNMENT PLEADER




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   20.07.2021,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.32102/2019
                                 3




                  P.V.KUNHIKRISHNAN, J
            -------------------------------
                W.P.(C)No.32102 of 2019
           --------------------------------
           Dated this the 20th day of July 2021

                            JUDGMENT

The learned counsel appearing for the

petitioner and the contesting respondents submitted

that the matter is settled.

Therefore, the Writ petition is closed

recording that the matter is settled.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM WP(C) NO.32102/2019

APPENDIX OF WP(C) 32102/2019

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE PHOTOCOPY OF MARRIAGE CERTIFICATE ISSUED BY THE SECRETARY OF ADICHANALLOOR GRAMA PANCHAYATH FOR THE MARRIAGE DATED 12.02.2010 OF THE PETITIONER WITH THE 5TH RESPONDENT.

EXHIBIT P2 TRUE PHOTOCOPY OF PETITION DATED 26.07.2018, NUMBERED AS 1400/D PTN/18 FILED BY HER BEFORE THE 4TH RESPONDENT, OBTAINED BY HER UNDER THE RIGHT TO INFORMATION ACT.

EXHIBIT P3 TRUE PHOTOCOPY OF DISCHARGE CARD DATED 28.07.2018 ISSUED FROM A.A.RAHIM MEMORIAL DISTRICT HOSPITAL, KOLLAM.

EXHIBIT P4 TRUE COPY OF FORWARDING NOTE DATED 28.09.2018 ISSUED TO THE PETITIONER'S FATHER SOMARAJAN NAIR.

EXHIBIT P5 TRUE COPY OF PETITION BY SOMARAJAN NAIR DTD 25.07.18.

EXHIBIT P6 TRUE COPY OF PETITION REGISTER DISPOSING THE MATTER.

EXHIBIT P7 TRUE COPY OF TAX RECEIPT IN FAVOUR OF THE PETITIONER FOR 1.62 ARES(4 CENTS) OF PROPERTY IN BLOCK NO.19, SURVEY NO.3217/10 AND THANDAPPER NO.24454 OF CHAVARA VILLAGE.

EXHIBIT P8 TRUE COPY OF TAX RECEIPT FOR 2.32 ARES OF PROPERTY IN SURVEY NO.327/9 AND 0.53 ARE IN SURVEY NO.327/10-2, BLOCK NO.19 AND THANDAPPER NO.26865 TOTALING TO 2.85 ARES IN FAVOUR OF THE PETITIONER AND THE 5TH RESPONDENT.

EXHIBIT P9 TRUE COPY OF RECEIPT FOR THE PETITIONER NO.1489/18-DPTN-J DATED 08.08.2018 WP(C) NO.32102/2019

ISSUED FROM CHAVARA POLICE STATION.

EXHIBIT P10 TRUE COPY OF RECEIPT DATED 08.08.2018 FOR THE PETITION NO.1254/P1/W.CELL/18 DATED 08.08.2018.

EXHIBIT P11 TRUE COPY OF MC NO.39/2018 OF THE GRAMA NYAYALAYA, CHAVARA.

EXHIBIT P12 TRUE COPY OF INTERIM PROTECTION ORDER DATED 06.10.2018 IN CMP NO.2775/2018.

EXHIBIT P13 TRUE COPY OF ORDER DATED 12.04.2019 IN CRIMINAL APPEAL NO.64/2019 ENHANCING THE INTERIM MAINTENANCE TO RS.4000/- EACH TO THE PETITIONER AND HER CHILDREN.

EXHIBIT P14 TRUE COPY OF CONDITIONAL ATTACHMENT ORDER IN IA NO.2050/2018 IN OP NO.718/2018 ON THE FILE OF THE FAMILY COURT, CHAVARA.

EXHIBIT P15 TRUE COPY OF PETITION DATED 08.02.2019 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.

EXHIBIT P16 TRUE COPY OF RECEIPT DATED 2.03.2019 OF THE 2ND RESPONDENT'S OFFICE.

EXHIBIT P17 TRUE COPY OF PURCHASE BILL FOR CCTVC CAMERAS INSTALLATION FOR RS.19,200/- AND INSTALLATION CHARGE OF RS.3000/-.

EXHIBIT P18 TRUE COPY OF PETITION DATED 15.11.2019 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.

EXHIBIT P19 TRUE COPY OF RECEIPT DATED 15.11.2019 ISSUED FROM THE OFFICE OF THE 4TH RESPONDENT.

EXHIBIT P20 TRUE COPY OF PETITION DATED 19.11.2019 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P21 TRUE COPY OF RECEIPT DATED 19.11.2019 WP(C) NO.32102/2019

FOR ACCEPTANCE OF THE PETITION 4787/CAMP/PTN/19-AC.

EXHIBIT P22 TRUE PHOTOCOPY OF SETTLEMENT DEED NO.1840/2018 OF CHAVARA S.R.O EXECUTED BY THE 5TH RESPONDENT DATED 31/7/2018 IN FAVOUR OF THE PETITIONER

EXHIBIT P23 TRUE PHOTOCOPY OF O.P(HMA) NO:1109/2018 DATED 10/8/2018 AND TRUE COPY OF VAKALATH DATED 1/11/2018 FILED BY THE RESPONDENTS 7 AND 8 IN THEIR ADRESS ASHTAPADI, THOTTINU VADAKKU, CHAVARA.

EXHIBIT P24 TRUE PHOTOCOPY OF VAKALATH DATED 1/11/2018 FILED BY THE RESPONDENTS 7 AND 8 IN THEIR ADDRESS ASHTAPADI, THOTTINU VADAKKU, CHAVARA.

EXHIBIT P25 TRUE COPY OF PETITION DATED NIL SUBMITTED BY THE 8TH RESPONDENT BEFORE THE DISTRICT EDUCATION OFFICER, KOLLAM OBTAINED BY THE PETITIONER UNDER RIGHT TO INFORMATION ACT.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE