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Linu Johnson vs George P.S
2021 Latest Caselaw 15104 Ker

Citation : 2021 Latest Caselaw 15104 Ker
Judgement Date : 16 July, 2021

Kerala High Court
Linu Johnson vs George P.S on 16 July, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
         FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943
                        TR.P(C) NO. 286 OF 2021
AGAINST THE ORDER/JUDGMENT IN OP 86/2021 OF FAMILY COURT, OTTAPPALAM,
                                PALAKKAD
PETITIONER/S:

            LINU JOHNSON
            AGED 28 YEARS
            D/O. A.V.JOHNSON, MERRA-157A, BTS ROAD, LANE NO.2,
            EDAPPALLY P.O., ERNAKULAM DISTRICT.

            BY ADV LATHEESH SEBASTIAN



RESPONDENT/S:

     1      GEORGE P.S.
            S/O. SCARIA, NEDIYAKALAYIL VEEDU, ANIYAMPADAM,
            KANJIRAPUZHA P.O., PALAKKAD-678591.

     2      SOPHY GEORGE,
            W/O. GEORGE P.S., NEDIYAKALAYIL VEEDU, ANIYAMPADAM,
            KANJIRAPUZHA P.O., PALAKKAD-678591.


     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 286 OF 2021
                                          2



                                    JUDGMENT

Dated this the 16th day of July, 2021 The matrimonial dispute between the petitioner /wife and the

respondent /husband, has resulted in the respondent's parents filing an

original petition before the Family Court, Ottappalam, seeking custody

of the petitioner's minor child. The petitioner being a permanent

resident of Ernakulam and the child being in her custody and care, seek

transfer of the original petition from the Family Court Ottappalam to the

Family Court Ernakulam.

2.Despite service of notice, the respondents have not appeared.

3.As the petitioner and the child are living within the limits of the

Family Court Ernakulam, I deem it appropriate to allow the request for

transfer.

In the result, the Tr.P.C No.286 of 2021 is allowed. O.P No.86 of

2021 on the files of the Family Court, Ottappalam shall forthwith be

transferred to the Family Court, Ernakulam.

Sd/-

V.G ARUN JUDGE

SJ TR.P(C) NO. 286 OF 2021

APPENDIX OF TR.P(C) 286/2021

PETITIONER ANNEXURE

ANNEXURE A1 TRUE COPY OF THE PETITION IN I.A.NO.2/2021 IN O.P.NO.86/2021 OF FAMILY COURT, OTTAPALAM.

 
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