Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Oomen Thomas (Jr) vs Forbes Ewart And Figgis Pvt.Ltd
2021 Latest Caselaw 15094 Ker

Citation : 2021 Latest Caselaw 15094 Ker
Judgement Date : 16 July, 2021

Kerala High Court
Oomen Thomas (Jr) vs Forbes Ewart And Figgis Pvt.Ltd on 16 July, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
         FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943
                           OP(C) NO. 623 OF 2021
   AGAINST EXHIBIT P9 ORDER DATED 1.02.2021 PASSED BY THE HON'BLE
                NATIONAL COMPANY LAW TRIBUNAL, KOCHI BENCH.
PETITIONER/S:

            OOMMEN THOMAS (JR)
            AGED 32 YEARS
            S/O. MR. MOHAN THOMAS, RESIDING AT 17/243 VADACODE P. O.,
            NANIMOOLA LANE, KANGARAPPADY, KAKKANAD, KOCHI - 682021.

            BY ADVS.
            C.RAJENDRAN
            SRI.B.K.GOPALAKRISHNAN



RESPONDENT/S:

     1      FORBES EWART AND FIGGIS PVT.LTD.,
            SEBROF HOUSE P O, NO.545, SUBRAMANIAN ROAD, WILLINGDON
            ISLAND, ERNAKULAM - 682 003.

     2      MEERA JOSEPH
            AGED 68 YEARS
            D/O. LATE OOMMEN THOMAS, RESIDING AT FORBES BUNGALOW,
            VELIROAD, FORT KOCHI, ERNAKULAM - 682 001, KERALA.

     3      ANNU KURIEN
            AGED 63 YEARS
            D/O. LATE OOMMEN THOMAS, RESIDING AT B-10, 2ND FLOOR,
            GREEN PARK, MAIN GREEN PARK, DELHI - 110016.

     4      DR. LALITHA SUSAN THOMAS
            AGED 64 YEARS
            W/O. W. C. THOMAS, RESIDING AT WADAKKETHALAKKAL HOUSE,
            BEACH ROAD, COCHIN - 682002.

     5      REGISTRAR OF COMPANIES
            COMPANY LAW BHAWAN, BMC ROAD, THRIKKAKARA, KOCHI -
 OP(C) NO. 623 OF 2021
                                  2

           682021.

     6     MOHAN THOMAS
           AGED 65 YEARS
           S/O. LATE OOMMEN THOMAS, RESIDING AT 17/243, VADACODE P.
           O., NANIMOOLA LANE, KANGARAPPADY, KAKKANAD, COCHIN -
           682021.

           BY ADVS.
           SRI.SANTHOSH MATHEW
           SHRI.K.VIJAYAN
           SRI.ARUN THOMAS
           SRI.JENNIS STEPHEN
           SRI.VIJAY V. PAUL
           SMT.KARTHIKA MARIA
           SMT.VEENA RAVEENDRAN
           SRI.ANIL SEBASTIAN PULICKEL
           SMT.DIVYA SARA GEORGE
           SMT.JAISY ELZA JOE
           SMT.SANITA SABU VARGHESE




     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 16.07.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 623 OF 2021
                                        3



                                  JUDGMENT

Dated this the 16th day of July, 2021

The petitioner has filed a not pressed memo. Accordingly, the

original petition is dismissed as not pressed.

Sd/-

V.G ARUN JUDGE

SJ

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter