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Joy vs Suhas S., Ias
2021 Latest Caselaw 15058 Ker

Citation : 2021 Latest Caselaw 15058 Ker
Judgement Date : 16 July, 2021

Kerala High Court
Joy vs Suhas S., Ias on 16 July, 2021
CON.CASE(C) NO. 564 OF 2021         1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943
                  CON.CASE(C) NO. 564 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 27553/2020 OF HIGH COURT
                             OF KERALA
PETITIONERS/PETITIOINERS:

    1     JOY,
          AGED 52 YEARS,
          S/O. SOURU, KACHAPPILLY HOUSE, KODUSSERY KARA,
          VATTAPARAMBU P.O, PARAKKADAVU - 683579.

    2     JOHNSON K.P,
          AGED 53 YEARS,
          S/O. JOSEPH, KANNAMPUZHA HOUSE, CHAMAANNOOR SOUTH
          P.O, ANGAMALY, ERNAKULAM - 683573.

    3     SABU,
          AGED 55 YEARS,
          S/O. JOSEPH, ARUPARAYIL HOUSE, PARANKIMOOCHIKKAL,
          CHAPPANANGADI P.O, TIRUR TALUK, PONMALA VILLAGE,
          MALAPPURAM - 676503.

    4     MATHACHAN,
          AGED 55 YEARS,
          S/O. POULOSE, CHIRACKAL MANAVALAN HOUSE, AYIROOR
          P.O, KUNNKARA VILLAGE, ERNAKULAM - 683579.

    5     KARLS,
          AGED 56 YEARS,
          S/O. POULOSE, KALLARACHULLY HOUSE, KARUKUTTY P.O,
          ERNAKULAM, PIN - 683576.

          BY ADV MEREENA.J.JOSEPH



RESPONDENT/3RD RESPONDENT:

          SUHAS S., IAS, AGE AND FATHER'S NAME NOT KNOWN TO
          THE PETITIONERS,
          THE DISTRICT COLLECTOR, CIVIL STATION, KAKKANAD,
          KAKKANAD P.O, ERNAKULAM - 682030.
 CON.CASE(C) NO. 564 OF 2021     2




          SMT A C VIDHYA, GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.07.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 564 OF 2021                3

                                 JUDGMENT

When this matter was taken up, Smt.Mereena Joseph, the learned

counsel appearing for the petitioners, submitted that the directions in the

judgment dated 14.12.2020 in W.P.(C) No.27553 of 2020 have been complied

with and the petitioners have no further grievance.

This Contempt Case (C) is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE DSV

APPENDIX OF CON.CASE(C) 564/2021

PETITIONER ANNEXURE

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO. 27553/2020 DATED 14.12.2020 OF THIS HON'BLE COURT.

ANNEXURE II TRUE COPY OF THE ACKNOWLEDGEMENT ISSUED TO THE PETITIONERS FROM THE OFFICE OF THE DISTRICT COLLECTOR,ERNAKULAM DATED 6.01.2021.

RESPONDENT ANNEXURE            NIL
 

 
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