The Board Of Directors Of Tyhe ... vs State Of Kerala
2021 Latest Caselaw 15057 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE GOPINATH P.

         FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943

                        WP(C) NO. 25817 OF 2014
PETITIONERS:

     1      THE BOARD OF DIRECTORS OF TYHE KILIKOLLOOR
            SERVICE CO-OPERATIVE BANK LTD. NO. 4251,
            KILIKOLLOR P.O., KOLLAM - 691 004,
            REPRESENTED BY ITS PRESIDENT R. SUJITH KUMAR,
            MEMBER NO. 6550.

     2      NOUSHAR A
            MEMBER NO. 10192, MEMBER, BOARD OF DIRECTORS OF THE
            KILIKOLLOOR SERVICE CO-OPERATIVE BANK LIMITED NO. 4251,
            KILIKOLLOOR P.O., KOLLAM - 691 004.

     3      N.SOMARAJAN
            MEMBER NO. 2379, MEMBER, BOARD OF DIRECTORS OF THE
            KILIKOLLOOR SERVICE CO-OPERATIVE BANK LIMITED NO. 4251,
            KILIKOLLOOR P.O., KOLLAM - 691 004.

     4      V.SANTHOSH
            MEMBER NO. 6478, MEMBER, BOARD OF DIRECTORS OF THE
            KILIKOLLOOR SERVICE CO-OPERATIVE BANK LIMITED NO. 4251,
            KILIKOLLOOR P.O., KOLLAM - 691 004.

     5      K.K.CHELLAPPAN PILLAI
            MEMBER NO. 5872, MEMBER, BOARD OF DIRECTORS OF THE
            KILIKOLLOOR SERVICE CO-OPERATIVE BANK LIMITED NO. 4251,
            KILIKOLLOOR P.O., KOLLAM - 691 004.

     6      N.CHANDRAN
            MEMBER NO. 6170, MEMBER, BOARD OF DIRECTORS OF THE
            KILIKOLLOOR SERVICE CO-OPERATIVE BANK LIMITED NO. 4251,
            KILIKOLLOOR P.O., KOLLAM - 691 004.
 W.P (C) No.25817/2014              -2-

      7       CHANDRAMATHI AMMA
              MEMBER NO. 8531, MEMBER, BOARD OF DIRECTORS OF THE
              KILIKOLLOOR SERVICE CO-OPERATIVE BANK LIMITED NO. 4251,
              KILIKOLLOOR P.O., KOLLAM - 691 004.

      8       P.SUSHA
              MEMBER NO. 10288, MEMBER, BOARD OF DIRECTORS OF THE
              KILIKOLLOOR SERVICE CO-OPERATIVE BANK LIMITED NO. 4251,
              KILIKOLLOOR P.O., KOLLAM - 691 004.

              BY ADV SRI.P.C.SASIDHARAN



RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
              CO-OPERATION DEPARTMENT, SECRETARIAT,
              THIRUVANANTHAPURAM - 695 001.

      2       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIEITIES (GENERAL)
              OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE SOCIEITIES,
              KOLLAM.

      3       THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
              (GENERAL), OFFICE OF THE ASSISTANT REGISTRAR OF
              CO-OPERATIVE SOCIETIES, KOLLAM.

      4       MURALEEDHARAN NAIR
              ANIKKATTU VILA VEEDU, KALLUMTHAZHAM P.O.,
              KILIKOLLOOR, KOLLAM - 691 004.

              R1 to R3 BY GOVT. PLEADER SMT. RAJI T. BHASKAR
              BY ADVS.
              SRI.BINU PAUL
              SRI.SHAJI THOMAS
              SRI.T.V.VINU


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.25817/2014                   -3-


                                  JUDGMENT

DATED THIS THE 16th DAY OF JULY, 2021

Learned counsel for the petitioners submit that the writ petition has

become infructuous.

Accordingly this writ petition is dismissed as infructuous.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 25817/2014

PETITIONER EXHIBITS

P1 - TRUE COPY OF THE ORDER IN WPC NO. 29697/2012.

P2 - TRUE COPY OFT HE PROCEEDINGS OF THE 2ND RESPONDENT DT. 15.4.2013.

P3 - TRUE COPY OFTHE JUDGMENT IN WPC NO. 11573/2013.

P4 - TRUE COPY OFTH NOTICE DT. 05.09.2014.

P5 - TRUE COPY OFTHE EXPLANATION SUBMITTED BY THE SECRETARY OF THE BANK.

P6 - TRUE COPY OF THE FUNCTIONING OF THE EXTENSION COUNTER IS BASED ON THE VALID ORDER ISSUED BY THE 2ND RESPONDENT DT. 28.10.2011.

P7 - TRUE COPY OF THE CHALAN.

P8 - TRUE COPY OF THE JUDGMENT IN WPC NO. 34883/2011.

P9 - TRUE COPY OFTHE REPLY GIVEN BY THE PETITIONERS.