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Payyanattukodassery Mohammed vs Kottuvala Subaida
2021 Latest Caselaw 14961 Ker

Citation : 2021 Latest Caselaw 14961 Ker
Judgement Date : 15 July, 2021

Kerala High Court
Payyanattukodassery Mohammed vs Kottuvala Subaida on 15 July, 2021
OP(C) No.1815/2017                              1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE GOPINATH P.
                 Thursday, the 15th day of July 2021 / 24th Ashadha, 1943
                                  OP(C) NO. 1815 OF 2017

CMA 16/2015 OF SUB COURT, TIRUR, MALAPPURAM

OS    No.278/2014 OF THE MUNSIFF COURT, PARAPPANANGADI

     PETITIONER/ APPELLANT/ RESPONDENT/ DEFENDANT:

          PAYYANATTUKODASSERY MOHAMMED AGED 70 YEARS S/O.MAMMAD, AGED 70 YRS,
          NANNAMBRA AMSOM DESOM, P.O.THEYYALA, TIRURANGADI TALUK, MALAPPURAM
          DISTRICT.

         BY ADV SRI.C.M.MOHAMMED IQUABAL
     RESPONDENTS/ RESPONDENTS/ PETITIONERS/ PLAINTIFFS:

       1. KOTTUVALA SUBAIDA AGED 23 YRS, W/O.CHUKKAM JINSHAD ALI,
          PARAPPANANGADI AMSOM DESOM, TIRURANGADI TALUK, MALAPPURAM DISTRICT,
          PIN-676 303.
       2. KOTTUVALA SUHAILA AGED 20 YRS, W/O.VALIYAMPARAMBIL JAISAL, TRIKKULAM
          AMSOM DESOM, TIRURANGADI TALUK, MALAPPURAM DISTRICT, PIN-676 303.
       3. THOLAMANNIL MAIMOONATH AGED 43 YRS, W/O.KOTTUVALA ABDUL KADHER,
          NANNAMRA AMSOM DESOM, TIRURANGADI TALUK, MALAPPURAM DISTRICT,
          PIN-676 320.

         R1-BY ADVS.SRI.K.P.SUDHEER,SRI.ARUN MATHEW VADAKKAN
         R1 & R3- BY ADV.SRI.ARUN MATHEW VADAKKAN

          This OP (Civil) having come up for orders on 15.07.2021 upon
     perusing the letter dated 23-04-2021 of the Munsiff Parappanangadi and
     this court's judgment dated 01-11-2019 in OP(C), the court on the same day
     passed the following:




                                         O R D E R

This case is placed on the request of the learned Munsiff, Parappanangadi seeking an extension by a period of four months for disposing of O.S No. 278/2014. Considering the facts stated in the request, the extension of time sought for is granted.

Registry shall communicate a copy of this order to the Munsiff's Court, Parappanangadi.

Sd/-

GOPINATH P, Judge

15-07-2021 /True Copy/ Assistant Registrar

 
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