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Murali.K vs The Kerala State Financial ...
2021 Latest Caselaw 14752 Ker

Citation : 2021 Latest Caselaw 14752 Ker
Judgement Date : 14 July, 2021

Kerala High Court
Murali.K vs The Kerala State Financial ... on 14 July, 2021
WP(C) No.9000/2021                             1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                             THE HONOURABLE MR. JUSTICE T.R.RAVI
             Wednesday, the 14th day of July 2021 / 23rd Ashadha, 1943
                      IA.NO.2/2021 IN WP(C) NO. 9000 OF 2021
   PETITIONER/PETITIONER:

          MURALI.K, AGED 58 YEARS, S/O.KARTHIKEYAN, MURALI BHAVANAM,
          MAHADEVIKAD P.O., KARTHIKAPPALLY, ALAPPUZHA DISTRICT.

   RESPONDENTS/RESPONDENTS:

      1. THE KERALA STATE FINANCIAL ENTERPRISES LTD., 'BHADRATHA', MUSEUM
         ROAD, THRISSUR-680020, REPRESENTED BY ITS MANAGING DIRECTOR.
      2. THE KERALA STATE FINANCIAL ENTERPRISES LTD., HARIPAD BRANCH,
         ALAMPALLIL BUILDING, NEAR KSRTC BUS STATION, HARIPAD,
         ALAPPUZHA-690514.
      3. THE SPECIAL DEPUTY TAHSILDAR (RR), KSFE LIMITED, AC MANSION
         BUILDING, NEAR KANNAN VARKEY BRIDGE , SEE VIEW WARD,
         ALAPPUZHA-690101.
      4. THE VILLAGE OFFICER, VILLAGE OFFICE, KARTHIKAPPALLY, HARIPAD,
         ALAPPUZHA-690516.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time of
   repayment mentioned in Annexure A judgment from May, 2021 to August 2021,
   by allowing this petition.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 08.04.2021 and upon hearing the arguments of M/S.S.SHANAVAS KHAN
   & S.INDU, Advocates for the petitioner in I.A./WP(C), STANDING COUNSEL for
   respondents 1 & 2 in I.A./WP(C) and of GOVERNMENT PLEADER for respondents
   3 & 4 in I.A./WP(C),the court passed the following:
                                      ORDER

Allowed.

14-07-2021

Sd/-

T.R.RAVI

JUDGE WP(C) No.9000/2021 2/2

ANNEXURE OF WP(C) 9000/2021 ANNEXURE A TRUE COPY OF THE JUDGMENT DATED 08.04.2021 IN WP(C)NO.9000 OF 2021 OF THIS HON'BLE COURT.

14-07-2021 /True Copy/ Assistant Registrar

 
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