Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr. Vijaya Kumaran C.P.V vs University Of Calicut
2021 Latest Caselaw 14743 Ker

Citation : 2021 Latest Caselaw 14743 Ker
Judgement Date : 14 July, 2021

Kerala High Court
Dr. Vijaya Kumaran C.P.V vs University Of Calicut on 14 July, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                         WP(C) NO. 12407 OF 2012
PETITIONER:

              DR. VIJAYA KUMARAN C.P.V.,
              AGED 57 YEARS,
              KARTHYIAYANAM, NEAR KENDRIYA VIDHYALAYAM, EDAT P.O.,
              EDAT, VIA.PAYYANNUR, KANNUR DISTRICT, PIN-670327.

              BY ADVS.
              SRI.E.N.VISHNU NAMBOODIRI
              SRI.S.P.SURESH
              SRI.N.N.ELAYATH



RESPONDENTS:

     1        UNIVERSITY OF CALICUT,
              REPRESENTED BY ITS REGISTRAR, THENHIPALAM, KOZHIKODE.

     2        DR.N.ABDUL JABBAR,
              ASSOCIATE PROFESSOR & HEAD OF ARABIC DEPARTMENT,
              FAROOQ COLLEGE, FAROO1 P.O., KOZHIKODE DISTRICT.


             BY ADV.

              SRI P C SASIDHARAN SC CALICUT UNIVERSITY




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12407 OF 2012          -2-




                           JUDGMENT

Petitioner has challenged the illegality in Selection

process conducted way back in the year 2012. Rank list

has already expired. In such circumstances, in view of the

Full Bench Judgment in 1994 (2) KLT 47 (FB)

Vimalakumari v. State, even if there is merit in the

matter order in favour of the petitioner cannot be passed.

Writ petition is accordingly dismissed.

Sd/-

AMIT RAWAL JUDGE vv

APPENDIX OF WP(C) 12407/2012

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NOTIFICATION DATED 9.4.2012 PUBLISHED BY THE IST RESPONDENT.

Exhibit P2 TRUE COPY OF THE APPLICATION DATED 19.4.2012 SENT BY THE PETITIONER TO THE IST RESPONDENT.

Exhibit P3 TRUE COPY OF THE CURRICULUM TABLE OF THE PETITIONER.

Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF GAZETTA DATED 18.9.2010.

Exhibit P5 TRUE COPY OF THE NOTICE RECEIVED BY THE PETITIONER FROM CENTRAL UNIVERSITY OF RAJASTHAN.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter