Saidali Basith vs The Divisional Manager
2021 Latest Caselaw 14735 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR.JUSTICE C.S.DIAS
  WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                    MACA NO. 1967 OF 2020
  AGAINST THE AWARD IN OP(MV)NO.1824/2016 OF MOTOR ACCIDENT
                   CLAIMS TRIBUNAL ,KOLLAM
APPELLANT/PETITIONER:

          SAIDALI BASITH
          AGED 23 YEARS
          S/O.SAINALABDEEN, PERUMANATHODIYIL,
          (THALIF MANZIL),
          HYDRALI NAGAR - 32,
          PUTHENCHANTHA, ERAVIPURAM,
          KOLLAM - 691 011.

          BY ADVS.
          PRATHEESH.P
          SMT.ANJANA KANNATH


RESPONDENT/3RD RESPONDENT:

          THE DIVISIONAL MANAGER
          M/S.THE ORIENTAL INSURANCE COMPANY LIMITED,
          3RD PARTY HUB, ULLOOR MEDICAL COLLEGE P.O.,
          THIRUVANANTHAPURAM - 695 011.

          BY ADV SRI.RENIL ANTO KANDAMKULATHY


     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
ADMISSION ON 14.07.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 MACA.No.1967 of 2020

                                  2


                            C.S.DIAS,J
                  ------------------------
                      MACA No. 1967 of 2020
                  ------------------------
                 Dated this the 14th day of July, 2021

                            JUDGMENT

The learned counsel appearing for the petitioner

seeks leave to withdraw the appeal on the ground that

there is an inadvertent mistake in the memorandum

of appeal. The leave sought for is granted. The appeal

is dismissed as withdrawn.

Sd/- C.S.DIAS,JUDGE

dlk 14.07.2021