Muhammed Nizam K vs The State Of Kerala
2021 Latest Caselaw 14710 Ker

WP(C) NO. 3009 OF 2021       1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                     WP(C) NO. 3009 OF 2021
PETITIONER/S:

          MUHAMMED NIZAM K.,
          AGED 31 YEARS,
          S/O. UMMER, RESIDING AT KARAYIL HOUSE,
          NELLIKKAPARAMBA POST, MUKKAM, KOZHIKODE DISTRICT,
          PIN - 673602.

          BY ADVS.
          J.R.PREM NAVAZ
          SHRI.SUMEEN S.



RESPONDENT/S:

    1     THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
          DEPARTMENT OF HOME AFFAIRS, THIRUVANANTHAPURAM,
          THIRUVANANTHAPURAM DISTRICT, PIN - 695 001.

    2     THE DEPUTY SUPERINTENDENT OF POLICE,
          MALAPPURAM DISTRICT, OFFICE AT UP HILL, MALAPPURAM,
          MALAPPURAM DISTRICT, PIN - 676505.

    3     THE CIRCLE INSPECTOR OF POLICE,
          MANJERI POLICE STATION, MALAPPURAM DISTRICT,
          PIN - 676121.

    4     THE STATION HOUSE OFFICER,
          AREEKODE POLICE STATION, CAMP ROAD, AREEKODE,
          MALAPPURAM DISTRICT, PIN - 673639.

    5     CHANDRAN,
          AGED ABOUT 52 YEARS,
          S/O. JANMIKUTTY, RESIDING AT CHOLARMALA, CHATHALLOOR
          EAST, CHATHALLOOR P. O., EDAVANNA, MALAPPURAM
          DISTRICT, PIN - 676541.

    6     RAMDAS,
          AGED 38 YEARS,
          S/O. RAMADASAN, RESIDING AT CHOLARMALA, CHATHALLOOR
          EAST, CHATHALLOOR P. O., EDAVANNA, MALAPPURAM
          DISTRICT, PIN - 676541.
 WP(C) NO. 3009 OF 2021       2

    7     RAJU,
          AGED 30 YEARS,
          S/O. NARAYANAN, RESIDING AT CHOLARMALA, CHATHALLOOR
          EAST, CHATHALLOOR P. O., EDAVANNA, MALAPPURAM
          DISTRICT, PIN - 676541.

    8     BABU,
          AGED 30 YEARS,
          S/O. CHENAN, CHOLARMALA, CHATHALLOOR EAST,
          CHATHALLOOR P. O., EDAVANNA, MALAPPURAM DISTRICT,
          PIN - 676541.

    9     URANGATTIRI GRAMA PANCHAYATH REPRESENTED BY ITS
          SECRETARY,
          URANGATTIRI GRAMA PANCHAYATH OFFICE, AREEKODE -
          OTHAYI-EDAVANNA RD., THERATTAMMAL, MALAPPURAM
          DISTRICT, PIN - 673639.

   *10    ADDL R10 SUO MOTU IMPLEADED:

          ADDL R10:

          THE DISTRICT OFFICER,
          GROUND WATER DEPARTMENT, CIVIL STATION,
          MALAPPURAM-676 505.


          ADDL R10 IS SUO MOTU IMPLEADED AS PER ORDER DATED
    *     09-04-2021 IN WP(C)3009/2021.

          SMT K AMMINIKUTTY, SR GP

          SRI.IMAM GRIGORIOS KARAT
          SRI.S.SHYAM KUMAR
          SRI.N.KRISHNA PRASAD




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3009 OF 2021              3

                                 JUDGMENT

When this matter was taken up, Sri.J.R.Prem Navaz, the learned counsel

appearing for the petitioner submitted that in the light of the report of the

Hydrogeologist, the petitioner has now approached the Ground Water

Department and the local Authority for obtaining fresh permits. He submits

that he has instructions from his party not to proceed with the reliefs sought

for in this writ petition and shall approach this Court if any fresh cause of

action arises.

In view of the said submission, the Writ Petition is dismissed as

withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE sru