Dr.Binu Ashraf vs Dr.Adnan P. Sidhiqque
2021 Latest Caselaw 14459 Ker

Con.Case(C) No.142/2021                       1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                          THE HONOURABLE MR. JUSTICE SUNIL THOMAS
                                             &
                           THE HONOURABLE MRS. JUSTICE SHIRCY V.
                 Tuesday, the 13th day of July 2021 / 22nd Ashadha, 1943
               CONTEMPT CASE(CIVIL) NO. 142 OF 2021(S) IN WP(C) 33933/2018

   PETITIONERS/PETITIONERS 1 TO 12

      1. DR.BINU ASHRAF,S/O S B ASHARAFUDEEN, HOUSE NO.8,THILAK
         NAGAR,PAROTTUKONAM,NALANCHIRA P.O,THIRUVANANTHAPURAM-695015.
      2. DR.FAIZA MOHAMMED KASSIM,ROSE COTTE, THAZHAMEL, ANCHAL P.O,
         KOLLAM.KERALA STATE, INDIA.
      3. DR.SIBIN MOHAMMED,MULANGATH HOUSE, ERAMAM,MUPPATHADAM
         P.O,ALUVA,ERNAKULAM-683110.
      4. DR.PARAMESWARAN NAMPOOTHIRI M G,S/O.GANAPATHY NAMPOOTHIRI M
         P,MATANGATTU ILLOM,KUDAMLOOR P.O,KOTTAYAM-686017.
      5. DR.JYOTHI JHA,"SREE GANESH",PEOPLE ROAD,NEAR GOVERNMENT ENGINEERING
         COLLEGE,WEST HILL, CALICUT-673005.
      6. DR.SHARON RAJEEV,S/O DR.V.S RAJEEV,KAVYA SANU,PULAMON P O
         KOTTARAKARA,KOLLAM-691531.
      7. DR.ILMA KUNJU MOHAMMED,D/O KUNJU MOHAMMED, VAZHAKALA PARAMBIL,NEAR
         U.C COLLEGE,ALUVA-683102.
      8. DR.SHAHINA ABDUL LATHEEF,SHABANAM HOUSE NO. 31, POURNAMI
         NAGAR,KALLATTUMUKKU,MANACAUD P.O,THIRUVANANTHAPURAM-692009.
      9. DR.SHABANA BASHEER,MURUKKUVELI PARAMBIL, PERUNNA EAST
         P.O,CHANGANACHERRY,KOTTAYAM-686102.
     10. DR.RADHIKA K RAJENDRAN,W/O VINEET BINU,44/2306,AISWARAYA,ASHOK
         ROAD, KAIRALI STREET, KALOOR, ERNAKULAM,KERALA-682017.
     11. DR.AMITH KUMAR V,S/O VIJAYA KUMAR D,VISAKHAM,PUNNAMADA
         WARD,AVALOOKUNNU P.O, ALAPPUZHA-688006.
     12. DR.ANCY R.S,D/O RUKKIYABEEVI,KOTTACKAL P.O,ERATTACHIRA, PULIMATH
         P.O,PULIMATH,THIRUVANANTHAPURAM, KERALA-695612.

        BY ADVOCATES M/S.M.J.RAJASREE,K.V.ANIL AND ANIRUDH KADAVIL
   RESPONDENT/5TH RESPONDENT

           DR.ADNAN P.SIDHIQQUE, MANAGING DIRECTOR IN CHARGE,KANNUR MEDICAL
           COLLEGE,ANJARAKANDY INTEGRATED CAMPUS,
           POST ANJARAKANDY,KANNUR-670612.

        This Contempt of court case (civil) having come up for orders on
   13.07.2021, the court on the same day passed the following:
 Con.Case(C) No.142/2021                        2/2




                                 SUNIL THOMAS &
                                   SHIRCY V, JJ
                                =================
                            Con.Case(C) No.142 of 2021
                            in W.P(C).No.33933 of 2018
                                =================
                           Dated this the 13th day of July, 2021

                                         ORDER

Sunil Thomas, J.

Heard. Learned counsel for the respondent seeks time for

instructions. Comply with the judgment within three weeks and

report compliance.

Post immediately after one month.

Sd/-

SUNIL THOMAS Judge

Sd/-

SHIRCY V.

Judge

Sbna/

13-07-2021 /True Copy/ Assistant Registrar