Kristudanam vs The Superintendent Of Police ...
2021 Latest Caselaw 14447 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        TUESDAY, THE 13TH DAY OF JULY 2021 / 22ND ASHADHA, 1943
                        WP(C) NO. 32144 OF 2019
PETITIONER:

            KRISTUDANAM,
            S/O. DEVADAS, RESIDING AT REMYA VKRA -78, FORT,
            NEYYATTINKKARA, THIRUVANANTHAPURAM.

            BY ADV M.R.SASITH



RESPONDENTS:

    1       THE SUPERINTENDENT OF POLICE (RURAL)
            DISTRICT POLICE OFFICE, THIRUVANANTHAPURAM,
            PIN-695 121.

    2       DEPUTY SUPERINTENDENT OF POLICE,
            NEYYATINKARA, PIN-695 121.

    3       THE CIRCLE INSPECTOR OF POLICE,
            NEYYATTINKARA POLICE, STATION, THIRUVANANTHAPURAM
            DISTRICT,PIN-695 121.

    4       THE SUB INSPECTOR OF POLICE,
            NEYYATINKARA POLICE STATION THIRUVANANTHAPURAM
            DISTRICT.

    5       AJITH J.,
            S/O. JOSEPH, ADWAITHAM, THIRUPURAM, KANJAMPAZINJI P.O.
            THIRUPURAM VILLAGE,PIN- 695 133.

    6       SURENDRAN,
            S/O. RAMAKRISHNAN, PUNNAKKAVILA, THIRUPURAM P.O.
            THIRUPURAM VILLAGE, PIN-695 133.

    7       MAHESH,
            PROPRIETOR, TRUE HOMES, THAVARTHOTTATHIL HOUSE,
            CHUNDAVILAAKAM, VENPAKAL P.O. PIN-695 123.

    8       SHAJI,
            PROPRIETOR TRUE HOMES, THAVARTHOTTATHIL HOUSE,
            CHUNDAVILAAKAM, VENPAKAL P.O. PIN-695 123.
 WP(C) NO. 32144/2019
                                  2

    9       AKHIL LOWRENCE B.L.,
            TOLAMPANATHOPPU VEEDU, VENKADAMPU P.O.
            PIN-695 123.

   10       SREELAKSHMI.S.R.,
            S.K. NIVAS, PADAPURATHUVILA, PUTHENVEEDU,
            NEDUVANVILA, PARASSALA P.O,PIN- 695 502.

   11       ALAN YESUDAS,
            SEENAI, NEDUMPURAM, CHAIKOOTTUKONAM P.O.
            PIN-695 121.

   12       AFIN ANDREWS,
            URIYARIKUNNU PURAYIDAM, PULLUVILA, PUTHIYATHURA
            P.O. PIN-695 036.

   13       DHANYA.S.S.
            SREESAILAM, PATTIYAKALA, ARUMANOOR, POOVAR P.O.
            PIN-695 525.

            BY ADVS.
            SRI.AYYAPPAN SANKAR
            SRI.JAYAN JOHN
            SMT.S.HRIDYA
            SHRI.BYJU S.R.



            BY ADV.SRI.N.B.SUNIL NATH, GOVERNMENT PLEADER




     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   13.07.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 32144/2019
                                  3




                  P.V.KUNHIKRISHNAN, J
            -------------------------------
                W.P.(C)No.32144 of 2019
           --------------------------------
           Dated this the 13th day of July 2021


                          JUDGMENT

The learned counsel appearing for the

petitioner submitted that there is no law and

order issue now, and hence the writ petition can

be closed with liberty to file it again, if

necessary.

Therefore, this writ petition is closed with

liberty to file it again, if there is any law and

order problem as alleged in the writ petition.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM WP(C) NO. 32144/2019

APPENDIX OF WP(C) 32144/2019

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT DATED 11.11.2019.

EXHIBIT P2 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT DATED 11.11.2019.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT DATED 11.11.2019.

//TRUE COPY//

PA TO JUDGE