Prasannakumari P.R vs The Manager, S.N.V.U.P School
2021 Latest Caselaw 14371 Ker

RP No.376/2021                                 1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                 Thursday, the 8th day of July 2021 / 17th Ashadha, 1943

                        RP NO. 376 OF 2021 IN WP(C) 25086/2013(I)




   REVIEW PETITIONER/5TH RESPONDENT IN WP(C):

          PRASANNAKUMARI P.R, HEADMISTRESS (UNDER SUSPENSION) S.N.V.U.P
          SCHOOL, SELLIAMPARA, IDUKKI DISTRICT 685 563 RESIDING AT
          PUTHENPARAMBIL, 100 ACRE, VELLATHUVAL, IDUKKI 685 563

   RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 4 IN WP(C):

      1. THE MANAGER, S.N.V.U.P SCHOOL, SELLIAMPARA, IDUKKI DISTRICT 685 563

           AND OTHERS


        This Review petition praying that in the circumstances stated in the
   RP the High Court be pleased to review the judgment dated 19-01-2021 in
   WP(C) No.25086/2013 of this Hon'ble Court.

        This Review Petition again coming on for admission upon perusing the
   petition and this court's order dated 22-06-2021 & judgment dated
   19-01-2021 in WP(C) and upon hearing the arguments M/s.ELVIN
   PETER.P.J.,     K.R.GANESH,GOURI     BALAGOPAL,SIDHARTH     SUDHEER    and
   Sri.P.M.Manoj,Senior government Pleader for R2 to R5, the court passed the
   following:

                                          ORDER

List on 22-07-2021.

Interim order will stand extended till then.

DEVAN RAMACHANDRAN

JUDGE

08-07-2021

08-07-2021 /True Copy/ Assistant Registrar