K.P.Shaji vs Muhamma Grama Panchayath Rep. By ...
2021 Latest Caselaw 14366 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
  THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
                     WP(C) NO. 8575 OF 2016
PETITIONER:

         K.P.SHAJI
         AGED 50 YEARS
         KAMBIYAKATH, MUHAMMA PO,
         ALAPPUZHA.

         BY ADV SRI.ANIL KUMAR M.SIVARAMAN


RESPONDENTS:

    1    MUHAMMA GRAMA PANCHAYATH REP. BY THE SECRETARY
         MUHAMMA PO, CHERTHALA, ALAPPUZHA, REPRESENTED BY
         ITS SECRETARY, PIN-688 525.
    2    DEPUTY DIRECTOR OF PANCHAYATH
         OFFICE OF THE DEPUTY DIRECTOR OF PANCHAYATH,
         ALAPPUZHA-688 001.

         BY ADV SRI.J.OM PRAKASH
         GOVT. PLEADER SRI MANU RAJ

     THIS WRIT PETITION       (CIVIL) HAVING COME UP    FOR
ADMISSION ON 08.07.2021,      THE COURT ON THE SAME     DAY
DELIVERED THE FOLLOWING:
 WP(C) No.8575/2016
                                  :2 :




                         JUDGMENT

~~~~~~~~~

Dated this the 8th day of July, 2021

Learned counsel for the petitioner submits that due

to subsequent events, the writ petition has become

infructuous. Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

N. NAGARESH, JUDGE

aks/08.07.2021