Thomas Varghese vs The District Superintendent Of ...
2021 Latest Caselaw 14359 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
                        WP(C) NO. 13398 OF 2019
PETITIONER:

            THOMAS VARGHESE
            AGED 61 YEARS
            S/O.LATE VARGHESE, KONDOOR HOUSE, ARANMULA,
            KOZHENCHERRY, PATHANAMTHITTA DISTRICT.

            BY ADVS.
            S.SHANAVAS KHAN
            SMT.S.INDU



RESPONDENTS:

    1       THE DISTRICT SUPERINTENDENT OF POLICE
            PATHANAMTHITTA-689645.

    2       THE SUB INSPETOR OF POLICE,
            ARANMULA POLICE STATION, ARANMULA, PATHANAMTHITTA-
            689533.

    3       JOBY THOMAS, AGED 29 YEARS
            S/O. THOMAS VARGHESE, KONDOOR HOUSE, ERUMAKKAD P.O,
            ARANMULA, KOZHENCHERRY, PATHANAMTHITTA DISTRICT-689533.

            BY ADVS:

              SRI.K.N.RADHAKRISHNAN(THIRUVALLA)

              SRI.N.B.SUNIL NATH, GOVERNMENT PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.13398/2019
                          2




                 P.V.KUNHIKRISHNAN, J
           -------------------------------
               W.P.(C)No.13398 of 2019
          --------------------------------
         Dated this the 08th day of July 2021


                      JUDGMENT

The learned counsel appearing for the petitioner

submitted that, he is not pressing the Writ petition.

Therefore, the Writ petition is dismissed as not

pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM WP(C) NO.13398/2019

APPENDIX OF WP(C) 13398/2019

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PASS BOOK MAINTAINED BY THE PETITIONER WITH THE SOUTH INDIAN BANK EVIDENCING THE PAYMENT OF LOAN AMOUNT.

EXHIBIT P2 TRUE COPY OF THE CANCELLATION DEED DATED 15.02.2019.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT DATED 02.05.2019 PREFERRED BY PETITIONER BEFORE 2ND RESPONDENT.

//TRUE COPY//

PA TO JUDGE