Kerala High Court
Subhadra Amma vs Unnimadhavan Nair on 8 July, 2021
OP(C) No.1415/2020 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHIRCY V.
Thursday, the 8th day of July 2021 / 17th Ashadha, 1943
OP(C) NO. 1415 OF 2020
OS 610/1996 OF ADDITIONAL SUB COURT, PALAKKAD, PALAKKAD
PETITIONER/ PETITIONER:
SUBHADRA AMMA AGED 84 YEARS W/O,PADMANABHAN NAIR, LEELA MANDIR,
MALMALMUKKU KATTUSSERY AMSOM, ALATHUR TALUK, NOW AT 'BHAVANA',
THRIKKAKARA VILLAGE, KANAYANNUR TALUK, ERNAKULAM DISTRICT, PIN-682
021.
BY ADVS.C.A.CHACKO,SMT.C.M.CHARISMA,
RESPONDENTS/ RESPONDENTS
1. UNNIMADHAVAN NAIR AGED 86 YEARS S/O.VELAYUDHAN NAIR, LEELA MANDIR,
MALMALMUKKU KATTUSSERY AMSOM, ALATHUR TALUK, PALAKKAD DISTRICT,
PIN-678 542
2. MOHAN KUMAR AGED 75 YEARS S/O.VELAYUDHAN NAIR, RESIDING AT 502,
VASUNDHARA JANAKIKUDEER JUHU, MUMBAI-40049
3. DR.K.PREMACHANDRAN AGED 75 YEARS S/O.GOPALAN NAIR, 'SRUTHI',
CHEVAYOOR, KOZHIKODE, PIN-673 017
4. K.RADHAKRISHNAN AGED 76 YEARS S/O.GOPALAN NAIR, F2, CENTRURY
ANCHORAGE, 29, 4TH SEAWARD ROAD, VATMIKI NAGAR, THIRUVANMIYOOR,
CHENNAI-60041
5. SAROJINI AGED 73 YEARS W/O.GANGADHARAN, 'SREE RANJINI', MALAPPARAMBU
HOUSING COLONY, MALAPPRAMBU, KOZHIKODE, PIN-673009
6. PADMINI AMMA, AGED 75 YEARS W/O.ASHOKAN NAMBIAR, C-11, NELSON
CHAMBERS, ANJIKKARAI, CHENNAI-600029
7. VALSALA AMMA AGED 77 YEARS W/O.VENUGOPAL, C-48, ANUGRAHA, OLD PADRA
ROAD, HATHI BAI NAGAR, BARODA, GUJARAT, PIN390015
8. LALITHA AGED 71 YEARS W/O.MOHAN, KUTTICHATHANKAVU, CHALAPPURAM,
KOZHIKODE-673 002
9. LEELA BHAI THANKACHI, W/O.RAJAPPAN NAIR, CHEPPALLIYIL VEEDU,
ILAMANNOORKKARA P.O., ILAMANNOOR, ADOOR, KOLLAM 691 524
10. LEELAMMA AGED 63 YEARS W/O.MATHAI, KOLLAM MAVUDIYIL, MALAMALMUKKU,
ALATHUR, PALAKKAD-678 542
11. NARAYANANKUTTY AGED 55 YEARS S/O.PANKAJAKSHI AMMA, FLAT NO.B2-8,
PADIVATTOM, KAKKANAND, ERNAKULAM DISTRICT, PIN 682 025
12. SARALA AGED 69 YEARS D/O.PANKAJAKSHI AMMA, FLAT NO.B2-8,
PAADIVATTOM, KAKKANAD, ERNAKULAM DISTRICT, PIN-682025
13. NANDAKUMAR AGED 55 YEARS S/O.PANKAJAKSHI AMMA, FLAT NO.B2-8,
PAADIVATTOM, KAKKANAD, ERNAKULAM DISTRICT, PIN-682025
14. MALINI NAIR AGED 80 YEARS W/O.LATE KUNJIKRISHNAN NAIR, SMRITHI,
5/556, 11TH ROAD, CHEMBOOR, MUMBAI, MAHARASHTRA, PIN-400089
OP(C) No.1415/2020 2/3
15. GEETHA KRISHNAN AGED 60 YEARS W/O.KRISHNAN, SMRITHI, 5/556, 11TH
ROAD, CHEMBOOR, MUMBAI, MAHARASHTRA, PIN-400089
16. RAVI NAIR AGED 58 YEARS S/O.LATE KUNJIKRISHNAN NAIR, SMRITHI, 5/556,
11TH ROAD, CHEMBOOR, MUMBAI, MAHARASHTRA, PIN-400089
17. BALASUBRAMANYAN AGED 83 YEARS 'PRANAVAM', MALAPPARAMBU HOUSING
COLONY, MALAPPRAMABU, KOZHIKODE-673 009
18. RAJESH AGED 45 YEARS S/O.BALASUBRAMANIAN, 'PRANAVAM', MALAPPARAMBU
HOUSING COLONY, MALAPPRAMABU, KOZHIKODE-673 009
19. ADV.NANDAKUMAR AGED 67 YEARS EDAKKADU P.O., GANAPATHIKKAVU ROAD,
EAST HILL, KOZHIKODE-673 005
20. ARAVIND AGED 28 YEARS S/O.ADV.NANADAKUMAR, EDAKKADU P.O.,
GANAPATHIKKAVU ROAD, EAST HILL, KOZHIKODE-673 005
21. MEKHA AGED 24 YEARS D/O.ADV.NANADAKUMAR, EDAKKADU P.O.,
GANAPATHIKKAVU ROAD, EAST HILL, KOZHIKODE-673 005
This OP (Civil) having come up for orders on 08.07.2021, upon
perusing the letter dated 21-06-2021 received from the Additional Sub
Judge, Palakkad and this courts judgment dated 15-10-2020, the court on
the same day passed the following:
ORDER
Heard.
Further period of one month is granted as requested by learned Addl.
Sub Judge, Palakkad for disposal of FDIA 1981/2019 in O.S No. 610/1996.
Sd/-
SHIRCY V, Judge
08.07.2021
True copy
ASSISTANT REGISTRAR
OP(C) No.1415/2020 3/3
08-07-2021 /True Copy/ Assistant Registrar
