Kerala High Court
Dr.P.K.Varghese vs Principal, Bishop Moore College on 8 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
WP(C) NO. 473 OF 2020
PETITIONER:
DR.P.K.VARGHESE,
AGED 57 YEARS,
S/O. KOCHAPPAN, ASSOCIATE PROFESSOR (RETD),
DEPARTMENT OF ECONOMICS, BISHOP MOORE COLLEGE,
MAVELIKKARA, RESIDING AT 'MERRYDALE', UMBERNADU,
KALLUMALA P O, MAVELIKKARA, ALAPPUZHA-690110.
BY ADVS.
S.MUHAMMED HANEEFF
SRI.M.H.ASIF ALI
SMT.SHAIMA VAHAB
RESPONDENTS:
1 PRINCIPAL, BISHOP MOORE COLLEGE,
MAVELIKKARA, ALAPPUZHA-690110.
2 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOLLAM,
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOLLAM-695034.
3 DIRECTOR OF COLLEGIATE EDUCATION, THIRUVANANTHAPURAM,
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695001.
4 STATE OF KERALA,
REP. BY ITS SECRETARY TO THE GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
5 THE ACCOUNTANT GENERAL(A&E),
OFFICE OF THE ACCOUNTANT GENERAL( A&E),
THIRUVANANTHAPURAM-695001.
WP(C) Nos.473/2020 & 23065/2019 -2-
BY ADVS.
SRI B HARISH KUMAR, GOVERNMENT PLEADER
SRI.A.DINESH RAO, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.07.2021, ALONG WITH WP(C).23065/2019, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.473/2020 & 23065/2019 -3-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
WP(C) NO. 23065 OF 2019
PETITIONER:
DR.LALY JACOB,
ASSOCIATE PROFESSOR (RTD.), DEPARTMENT OF
ZOOLOGY, BISHOP MOORE COLLEGE, MAVELIKKARA
'VYRAMON PANAYIL', NO.37, NAVAJYOTHY NAGAR,
TOWN LIMIT, KADAPPAKKADA, KOLLAM-8.
BY ADVS.
S.MUHAMMED HANEEFF
SRI.M.H.ASIF ALI
SMT.SHAIMA VAHAB
SMT.CHINMAI AJITH
RESPONDENTS:
1 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOLLAM-691001.
2 DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695001.
3 STATE OF KERALA,
REP. BY ITS SECRETARY TO THE GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4 THE ACCOUNTANT GENERAL (A&E),
OFFICE OF THE ACCOUNTANT GENERAL (A&E),
THIRUVANANTHAPURAM-695001.
WP(C) Nos.473/2020 & 23065/2019 -4-
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.07.2021, ALONG WITH WP(C).473/2020, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.473/2020 & 23065/2019 -5-
JUDGMENT
[WP(C) Nos.473/2020, 23065/2019]
Counsel for the parties are ad idem that the
controversy in these cases has already been decided by
this Court vide judgment dated 9.2.2021 in W.P.(C) No.
31366 of 2019 and connected cases in favour of the
petitioners therein.
In view of the fact that the matter is covered, these
writ petitions also are allowed in the same terms.
Sd/-
AMIT RAWAL
JUDGE
vv
APPENDIX OF WP(C) 23065/2019
PETITIONER ANNEXURE
EXHIBIT P1 A TRUE COPY OF THE RELEVANT EXTRACT OF
G.O.(P) NO.171/99/H.EDN. DATED
21.12.1999.
EXHIBIT P2 A TRUE COPY OF THE RELEVANT EXTRACT OF
G.O.(P) NO.58/2010/H.EDN. DATED
27.3.2010.
EXHIBIT P3 A TRUE COPY OF THE G.O.
(MS)NO.597/2013/H.EDN. DATED
03.09.2013.
EXHIBIT P4 A RELEVANT EXTRACT OF THE SERVICE BOOK
OF THE PETITIONER.
EXHIBIT P5 A TRUE COPY OF THE DETAILS OF SERVICE
OF THE PETITIONER AND HER JUNIOR IN
SERVICE.
EXHIBIT P6 A TRUE COPY OF THE JUDGMENT DATED
27.10.2016 IN WP(C) NO.5682/2015 ON THE
FILES OF THIS HON'BLE COURT.
EXHIBIT P7 A TRUE COPY OF THE JUDGMENT OF THIS
HON'BLE COURT IN W.A.NO.488/2017 DATED
06.06.2017.
EXHIBIT P8 A TRUE COPY OF THE ORDER OF THE HON'BLE
SUPREME COUT OF INDIA IN
SLP(C)NO.37304/17 DATED 24.11.2017.
EXHIBIT P9 A TRUE COPY OF JUDGMENT DATED
13.06.2018 IN R.P.NO.171/2018 ON THE
FILE OF THE HON'BLE HIGH COURT OF
KERALA.
EXHIBIT P10 A TRUE COPY OF THE G.O.
(RT)NO.1691/2018/HEDN DATED 11.09.18
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P11 A TRUE COPY OF THE JUDGMENT DATED
13.03.19 IN W.P.(C)NO.5971/2019 ON THE
FILE OF THIS HON'BLE COURT.
EXHIBIT P12 A TRUE COPY OF THE ORDER BEARING NO.UGC
CELL3/6722/2019/DCE DATED 03.07.2019
ISSUED BY THE 2ND RESPONDENT.
APPENDIX OF WP(C) 473/2020
PETITIONER ANNEXURE
EXHIBIT P1 A TRUE COPY OF THE RELEVANT EXTRACT OF
G.O.(P) NO.171/99/H.EDN, DATED
21.12.1999.
EXHIBIT P2 A TRUE COPY OF THE RELEVANT EXTRACT OF
GO(P) NO.58/2010/H.EDN DATED 27.3.2010.
EXHIBIT P3 A TRUE COPY OF THE JUDGMENT DATED
08.02.2017 IN WP(C) NO.31777/2015 ON
THE FILE OF THE HON'BLE HIGH COURT OF
KERALA.
EXHIBIT P4 A TRUE COPY OF THE BY JUDGMENT DATED
21.2.2018 IN WA NO.1653/2017 ON THE
FILE OF THIS HON'BLE COURT.
EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION DATED
19.05.2015 PREFERRED BY THE PETITIONER
BEFORE THE 2ND RESPONDENT.
EXHIBIT P6 A TRUE COPY OF THE JUDGMENT DATED
27.10.2016 IN WP(C) NO. 5682/2015 ON
THE FILES OF THIS HON'BLE COURT.
EXHIBIT P7 A TRUE COPY OF THE JUDGMENT OF THIS
HON'BLE COURT IN WA NO.488/2017 DATED
06.06.2017.
EXHIBIT P8 A TRUE COPY OF THE ORDER OF THE HON'BLE
SUPREME COURT OF INDIA IN SLP (C)
NO.37304/17 DATED 24.11.2017.
EXHIBIT P9 A TRUE COPY OF ORDER DATED 13.06.2018
IN RP NO.171/2017 ON THE FILE OF THIS
HON'BLE COURT.
EXHIBIT P10 A TRUE COPY OF THE
GO(RT)NO.1691/2018/HEDN DATED 11.09.18
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P11 A TRUE COPY OF THE JUDGMENT DATED
08.02.2017 IN WP(C) NO. 4134/2017 ON
THE FILE OF THE HON'BLE HIGH COURT OF
KERALA,
EXHIBIT P12 A TRUE COPY OF THE LETTER DATED
27.11.2018 ISSUED BY THE 3RD
RESPONDENT.
EXHIBIT P13 A TRUE COPY OF THE LETTER DATED NIL
ISSUED BY THE 1ST RESPONDENT TO THE
PETITIONER.
