Sudheeshkumar vs Sandra
2021 Latest Caselaw 14178 Ker

RPFC NO. 131 OF 2021                 1

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.SOMARAJAN
       WEDNESDAY, THE 7TH DAY OF JULY 2021 / 16TH ASHADHA, 1943
                         RPFC NO. 131 OF 2021
AGAINST THE ORDER/JUDGMENT IN MC 110/2018 OF FAMILY COURT, OTTAPPALAM,
                                  PALAKKAD
REVISION PETITIONER/RESPONDENT:

           SUDHEESHKUMAR, AGED 39 YEARS, S/O KUNHAN,
           IRATTAPALLIYALIL HOUSE, KALLAMPARAMBIL,
           KADAMPAZHIPPURAM, PALAKKAD DISTRICT - 678 633

           BY ADVS.
           LINDONS C.DAVIS
           E.U.DHANYA
           RAJITH DAVIS



RESPONDENT/PETITIONER:

           SANDRA, AGED 32 YEARS, D/O P.K.SUKUMARAN, SOUHRUDAM HOUSE,
           KADAMPAZHIPPURAM, PALAKKAD DISTRICT, PIN - 678 633

           P.P.SRI.RAMESH CHAND




     THIS REV.PETITION(FAMILY COURT) HAVING COME UP FOR ADMISSION ON
07.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RPFC NO. 131 OF 2021                   2

                                 JUDGMENT

Against the order of maintenance at the rate of

Rs.4000/- per month to the legally wedded wife, the

respondent, the petitioner came up, on the ground that

she is having a job at an aided school. The documents

were produced to show that it is only for a temporary

period. As such, it may not be a sufficient ground to

reject the claim for maintenance. Another ground raised

is that it is the wife who deserted the husband and also

that she is suffering from mental disorder. Both the

grounds were rejected by the Trial Court in the divorce

application, against which an appeal is pending. But at

this stage the same cannot be taken as a valid ground to

refuse maintenance. What is ordered is only a meagre

amount of Rs.4000/- per month to the wife. Hence I

could not find any reason for admitting this revision.

Revision fails, dismissed in limine.

Sd/-

P.SOMARAJAN JUDGE msp