Chandrasekharan Pillai vs The District Collector
2021 Latest Caselaw 13960 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                    THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

               TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943

                              WP(C) NO. 22153 OF 2020

PETITIONER:

               CHANDRASEKHARAN PILLAI
               AGED 65 YEARS
               CHAITHANYA HOUSE, KOLLAKADAVU P.O, CHENGANNUR.
               BY ADV STALIN PETER DAVIS


RESPONDENTS:

     1         THE DISTRICT COLLECTOR
               CHAIRMAN, REGIONAL TRANSPORT, AUTHORITY, ALAPPUZHA, CIVIL STATION,
               ALAPPUZHA-688 001
     2         THE POLICE CHIEF,
               MEMBER, REGIONAL TRANSPORT AUTHORITY, ALAPPUZHA-688 012
     3         THE DEPUTY TRANSPORT COMMISSIONER,
               SOUTH ZONE, MEMBER REGIONAL TRANSPORT AUTHORITY, ALAPPUZHA,
               KUDAPPANAKUNNU, THIRUVANANTHAPURAM-695 043.
     4         SECRETARY,
               REGIONAL TRANSPORT AUTHORITY, REGIONAL TRANSPORT OFFICE, CIVIL
               STATION, ALAPPUZHA-688 001
               BY ADV GOVERNMENT PLEADER

               SR1 BY SMT.SHEEJA.C.S., GOVERNMENT PLEADER



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.22153 OF 2020

                                    2



                   P.V.KUNHIKRISHNAN, J
             -------------------------------
                 W.P.(C)No.22153 of 2020
            --------------------------------
                           JUDGMENT

Dated this the 6th day of July 2021

Counsel for the petitioner wants to

withdraw this writ petition with liberty to raise his

contentions before the Tribunal.

This writ petition is dismissed as withdrawn

with liberty to raise all his contentions before the

Tribunal.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

SSK/06/07 W.P.(C) No.22153 OF 2020

APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REGULAR PERMIT OF THE PETITIONER VALID TILL 15-09-2020. EXHIBIT P2 TRUE COPY REQUEST 25.9.2018. EXHIBIT P3 TRUE COPY OF THE LETTER DT. 28.10.2018. EXHIBIT P4 TRUE COPY OF THE PROCEEDINGS OF DATED 29.10.2018 IN ITEM NO. 36. EXHIBIT P5 TRUE COPY OF PROCEEDINGS DT. 24.7.2019. EXHIBIT P6 TRUE COPY OF THE COPY GIVEN BY THE RTI ACT DATED 24-06-2020.

EXHIBIT P7 TRUE COPY OF RENEWAL APPLICATION DT.

16.9.20.

EXHIBIT P8 DRAFT DT. 16.9.2020. EXHIBIT P9 COVERING LETTER DT. 16.9.20. EXHIBIT P10 LETTER DT. 30.9.2020 OF THE 4TH RESPONDENT.

RESPONDENT'S EXHIBITS:NIL

SSK //TRUE COPY// PA TO JUDGE