More Retail Limited vs The Station House Officer
2021 Latest Caselaw 13920 Ker

WP(C) NO. 31888 OF 2019                    1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

              TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943

                                 WP(C) NO. 31888 OF 2019

PETITIONER/S:

               MORE RETAIL LIMITED
               A COMPANY INCORPORATED UNDER THE COMPANIES ACT 1956, HAVING
               ITS REGISTERED OFFICE AT SKYLINE ICON, 86/92 NEAR MITTAL
               INDUSTRIAL ESTATE, ANDHERI-KURLA ROAD, ANDHERI (EAST), MUMBAI-
               400 059, REPRESENTED BY ITS COMMERCIAL HEAD KERALA, RANJITH
               CHANDRAN, AGED 41 YEARS, S/O.BALACHANDRAN P.H., RESIDING AT
               APART NO.3B, AC SILVER CASTLE, LANE NO.44, JANATHA ROAD,
               VYTILLA, KOCHI.

               BY ADVS.
               GEORGE SEBASTIAN
               SRI.ARUN LUCKOSE ABRAHAM



RESPONDENT/S:

      1        THE STATION HOUSE OFFICER
               KUTHIYATHODE POLICE STATION, CHERTHALA, ALAPPUZHA DISTRICT,
               PIN-688 524.

      2        BHARATHIYA MAZDOOR SANGH
               THURAVOOR MEKHALA, REPRESENTED BY ITS SECRETARY, SUMESH,
               PADINJAREKKOTTARATHIL HOSUE, THURAVOOR SOUTH, CHERTHALA,
               ALAPPUZHA DISTRICT, PIN-688 524.

      3        MAHESH CHANDRAN
               MANIYANGANATT, PUTHENCHANTHA, THURAVOOR SOUTH, CHERTHALA,
               ALAPPUZHA DISTRICT, PIN-688 524.

      4        MITHRA SABU
               MANACKALVELI HOUSE, THURAVOOR SOUTH, CHERTHALA, ALAPPUZHA
               DISTRICT, PIN-688 524.

               SRI.N.B.SUNIL NATH, GP


       THIS    WRIT       PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

06.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31888 OF 2019               2




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No.31888 of 2019
                      --------------------------------------
                  Dated this the 6th day of July, 2021


                                JUDGMENT

The learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, the writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 31888/2019

PETITIONER ANNEXURE

EXHIBIT P1 A TRUE COPY OF THE LETTER OF AUTHORITY DATED 15.5.2019 ISSUED ON BEHALF OF THE PETITIONER COMPANY.

EXHIBIT P2 A TRUE COPY OF THE RESOLUTION PASSED BY THE BOARD OF DIRECTOR OF THE PETITIONER'S COMPANY DATED 11.4.2019.

EXHIBIT P3 A TRUE COPY OF THE LICENSE ISSUED IN RESPECT OF THE WAREHOUSE OF THE PETITIONER COMPANY FOR THE PERIOD FROM 1.4.2019 TO 31.3.2020 FROM THURAVOOR GRAMA PANCHAYATH.

EXHIBIT P4 A TRUE COPY OF THE LETTER OF PROMOTION DATED 21.8.2019 ISSUED BY THE KITE LOGISTICS.

EXHIBIT P5 A TRUE COPY OF THE COMPLAITN DATED 22.8.2019 FILED BEFORE THE IST RESPONDENT.

EXHIBIT P6 A TRUE COPY OF THE JUDGMENT DATED 26.9.2019 IN WPC NO.23391/2019.

EXHIBIT P7 A TRUE COPY OF THE NOTICE DATED NIL ISUSED BY KITE LOGISTICS TO THE 3RD RESPONDENT.

EXHIBIT P8 A TRUE COPY OF THE LETTER DATED NIL ISSUED BY KITE LOGISTICS TO THE 4TH RESPONDENT.

EXHIBIT P9 A TRUE COPY OF THE NOTICE DATED 4.10.2019 ISSUED FROM THE DISTRICT LABOUR OFFICE, ALAPPUZHA.

EXHIBIT P10 A TRUE COPY OF THE PRINT OUTS OF THE FACE BOOK POSTS OF THE SECRETARY OF THE 2ND RESPONDENT.

EXHIBIT P11 A TRUE COPY OF THE PHOTOGRAPHS SHOWING THE WAREHOUSE AND THE PROPOSED SITE FOR STRIKE.

EXHIBIT P12 A TRUE COPY OF THE REPRESENTATION DATED 22.11.2019 BEFORE DY.S.P., CHERTHALA.

EXHIBIT P13 A TRUE COPY OF THE RECEIPT DATED 22.11.2019 ISSUED FROM THE IST RESPONDENT.