Hidayathulla K vs Kurumathoor Grama Panchayath
2021 Latest Caselaw 13846 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
     FRIDAY, THE 2ND DAY OF JULY 2021/11TH ASHADHA, 1943
                      WP(C) NO. 4657 OF 2020
PETITIONER:

         HIDAYATHULLA K.,S/O.NOORUDHIN,
         AGED 50 YEARS, KAKKOTTAKATH HOUSE,
         POKKUNDU, KURUMATHOOR P.O.,
         KANNUR-670 142.

         BY ADV ZUBAIR PULIKKOOL


RESPONDENTS:

    1    KURUMATHOOR GRAMA PANCHAYATH,
         REP. BY ITS SECRETARY,
         KURUMATHOOR GRAMA PANCHAYATH,
         KANNUR DISTRICT-670 142.

    2    THE SECRETARY,
         KURUMATHOOR GRAMA PANCHAYATH,
         KANNUR DISTRICT-670 142.

         BY ADVS.
         SRI.M.V.AMARESAN
         O.V.MANIPRASAD

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.4657/2020

                                  2




                           JUDGMENT

Dated this the 2nd day of July, 2021

In view of the 'Not Press Memo' filed by the counsel

for the petitioner, the writ petition is dismissed as not

pressed.

Sd/-

N. NAGARESH JUDGE ncd/02.07.2021