Sithara P.K vs Sujith V.T
2021 Latest Caselaw 13845 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR.JUSTICE V.G.ARUN
  FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                  TR.P(C) NO. 749 OF 2018
   AGAINST THE ORDER/JUDGMENT IN OP 674/2018 OF FAMILY
                  COURT, TIRUR, MALAPPURAM
PETITIONER/S:

          SITHARA P.K.
          AGED 36 YEARS
          D/O. KARUNAKARAN, PARAVARAKANDI, KARUNALAYAM,
          THIRUVALLUR P.O, KOZHIKODE-673541.
          BY ADVS.
          SRINATH GIRISH
          SRI.P.JERIL BABU

RESPONDENT/S:

          SUJITH V.T
          AGED 40 YEARS
          S/O. SUNDARAN, VALIYA PARAMBIL HOUSE,
          PONNAYIKARA, THATANPADI, P.O. EDAPAL, PONNANI,
          MALAPPURAM-679576.
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Tr.P.(C) No.749 of 2018

                              -2-



                            ORDER

Dated this the 02nd day of July, 2021

Learned Counsel for the petitioner submits

that the dispute between the parties has been

settled amicably. This is recorded and the Tr.P.

(C) is       closed.

                                        Sd/-

                                    V.G.ARUN
                                     JUDGE


Scl/02.07.2021