[email protected] vs Sub Inspector Of Police, Kalpetta ...
2021 Latest Caselaw 13843 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MRS. JUSTICE SHIRCY V.
        FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                        WP(C) NO. 8965 OF 2018
PETITIONERS:

    1      [email protected]
           S/O.AMMAED KOYA, VILANJIPILAKKAL HOUSE,KATTAMANGALAM,
           MUTTIL SOUTH,WAYANAD DISTRICT.

    2      N.ASHER @BABU
           S/O.HAMSA, NEYYAM HOUSE, SCHOOL KUNNU,MUTTIL SOUTH,
           KATTAMANGALAM, MANDADEE POST,WAYANADU DISTRICT.

    3      JUMAID A
           S/O.ABUBECKER,AREEKKAL HOUSE,KATTAMANGALAM,MUTTIL
           SOUTH,WAYANADU DISTRICT.

    4      N.MUSTHAFFA @KUNJAN
           S/O.ABUBECKER,NELLIKKAL VEDU, KUNJUNNIPADY,NEAR
           BADARYA MOSQUE, MUTTIL SOUTH,WAYANAD DISTRICT.

    5      SHAJADAN JULAIB P K @JULAIB BLACKBUTY
           S/O.MUSTHAFFA, PALLIKKAL HOUSE,KUNJUNNIPADY,
           KATTAMANGALAM,MUTTIL SOUTH, WAYANAD DISTRICT.

    6      MUHAMMED RAFI
           ONATU HOUSE, MUTTIL,KUTTAMNAGALAM, MANDADEE POST,
           WAYANAD DISTRICT.


RESPONDENTS:

    1      SUB INSPECTOR OF POLICE, KALPETTA POLICE STATION
           KALPATTA, WAYANAD 673121.

    2      STATE OF KERALA
           REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
           ERNAKULAM-31

           C.N.PRABHAKARAN- SR.P.P



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8965 OF 2018

                                2




                            JUDGMENT

The learned counsel for the petitioners submitted that this

W.P.(C) is not pressed.

The submission is recorded. Accordingly, this W.P.(C) is

dismissed as not pressed.

Sd/-

SHIRCY V.

JUDGE mpm