Antony P.K vs The Secretary, Kadamakudy Grama ...
2021 Latest Caselaw 13830 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
     FRIDAY, THE 2ND DAY OF JULY 2021/11TH ASHADHA, 1943
                     WP(C) NO. 9222 OF 2012


PETITIONER:

         ANTONY P.K., PANCKAL HOUSE,
         CHARIYAM THURUTHU,
         VARAPPUZHA P.O.683511.
         BY ADVS.
         SRI.P.SREEKUMAR
         SRI.V.K.RAJANANDAN


RESPONDENT:

         THE SECRETARY,
         KADAMAKUDY GRAMA PANCHAYATH,
         PIZHALA P.O., ERNAKULAM, PIN-682027.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.9222/2012

                                  2




                           JUDGMENT

Dated this the 2nd day of July, 2021

Adv. Smt.Helen, representing counsel for the petitioner

submits that the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Sd/-

N. NAGARESH JUDGE ncd/02.07.2021