P.Prabhakaran vs Cochin University Of Science And ...
2021 Latest Caselaw 13829 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
         FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                         WP(C) NO. 6832 OF 2014
PETITIONER/S:

     1      P.PRABHAKARAN
            OFFICE ATTENDANT, UNIVERSITY LIBRARY,COCHIN UNIVERSITY OF
            SCIENCE AND TECHNOLOGY, KOCHI-682022

     2      C CHANDRAN
            OFFICE ATTENDANT, ADMINISTRATAIVE OFFICE,COCHIN
            UNIVERSITY OF SCIENCE AND TECHNOLOGY, KOCHI-682022

            BY ADVS.
            SRI.S.P.ARAVINDAKSHAN PILLAY
            SRI.S.A.ANAND
            SRI.K.A.BALAN
            SRI.PETER JOSE CHRISTO
            SMT.N.SANTHA



RESPONDENT/S:

            COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
            KOCHI-682022,REP BY ITS REGISTRAR

            BY ADVS.
            SRI.VIPIN D.G., SC, COCHIN UNIVERSITY OF SCIENCE AND
            TECHNOLOGY
            SRI.VIPIN D.G., SC, COCHIN UNIVERSITY OF SCIENCE AND
            TECHNOL




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6832 OF 2014
                                 2




                            JUDGMENT

Learned Counsel for the petitioners submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

sab                                   AMIT RAWAL

                                           JUDGE
 WP(C) NO. 6832 OF 2014

APPENDIX OF WP(C) 6832/2014

PETITIONER ANNEXURE

P1:-TRUE COPY OF THE CIRCULAR NO AD.A3/22838/83 DTD 31/1/2005 OF THE RESPONDENT

P2:-TRUE COPY OF THE APPLICATION SUBMITTED BY THE IST PETITIONER DTD 21/2/2005

P3:-TRUE COPY OF THE APPLICATION SUBMITTED BY THE 2ND PETITIONER DTD 11/2/2005

P4:-TRUE COPY OF THE UNIVERSITY CIRCULAR NO AD.G1/22838/83 VOL II, DTD 4/2/2014

P5:-TRUE COPY OF THE LETTER DTD 19/2/2014 SUBMITTED BY THE IST PETITIONER