Kerala High Court
Sujitha Balan vs Shajan K.S on 2 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
CON.CASE(C) NO. 881 OF 2021
JUDGMENT IN WP(C) 1420/2021 OF HIGH COURT OF KERALA, ERNAKULAM
DATED 15.2.2021
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PETITIONER :-
SUJITHA BALAN, AGED 38 YEARS
DAUGHTER OF BALAN, KALAPARAMBIL HOUSE, ANGADIPURAM,
MALAPPURAM-679321.
BY ADVS.
SRI.AUGUSTINE JOSEPH
SRI.K.S.ROCKEY
SRI.TONY AUGUSTINE
SRI.GEORGE RENOY
RESPONDENT :-
SHAJAN K.S.
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
NOW WORKING AS THE DISTRICT EDUCATION OFFICER, DOWN
HILL, MALAPPURAM - 676 505.
BY SMT.NISHA BOSE, SR.GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 02.07.2021 ALONG WITH COC Nos.891/2021 & 898/2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
CON.CASE(C)NOS.881, 891 & 898 OF 2021
-: 2 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
CON.CASE(C) NO. 891 OF 2021
JUDGMENT IN WP(C) 2618/2021 OF HIGH COURT OF KERALA, ERNAKULAM
DATED 15.2.2021
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PETITIONERS :-
1 NOBLE CHERIAN, AGED 38 YEARS
S/O. VARGHESE, PALAKULATH HOUSE, CHERAKKAPARAMBA,
ANGADIPPURAM, MALAPPURAM - 679 321
2 RANJITH KUMAR T, AGED 38 YEARS
S/O. RAVINDRAN, ELAMPILASSERI HOUSE, EKAROOL,
KOZHIKODE - 673 574
3 RAMYA P.V., AGED 37 YEARS
D/O. VASUDEVAN NAMBOOTHIRI, PERUMPULLY MANA,
ALANKODE, MALAPPURAM - 679 585
BY ADVS.
AUGUSTINE JOSEPH
K.S.ROCKEY
TONY AUGUSTINE
GEORGE RENOY
RESPONDENT/2ND RESPONDENT IN THE WP(C)
SHAJAN K.S.
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
NOW WORKING AS THE DISTRICT EDUCATION OFFICER,
DOWN HILL, MALAPPURAM - 676 505.
BY SMT.NISHA BOSE, SR.GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 02.07.2021 ALONG WITH COC Nos.881/2021 AND
898/2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
CON.CASE(C)NOS.881, 891 & 898 OF 2021
-: 3 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
CON.CASE(C) NO. 898 OF 2021
JUDGMENT IN WP(C) 2304/2021 OF HIGH COURT OF KERALA, ERNAKULAM
DATED 15.2.2021
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PETITIONERS :-
1 PRASAD.V., AGED 38 YEARS
S/O.MOHANAN, KRISHNA HOUSE, THIROORKAD,
MALAPPURAM-679 321.
2 SUDHEESH.V., AGED 37 YEARS
S/O.SANKARA VARYAR, CHAITHANYA HOUSE, KIZHATTOOR,
PATTIKKAD, MALAPPURAM-679 325.
3 SREELAKSHMI.C.S., AGED 37 YEARS
D/O.SIVASANKARAN, CHONAT HOUSE, VELLILA, MANKADA,
MALAPPURAM-679 324.
BY ADVS.
AUGUSTINE JOSEPH
K.S.ROCKEY
TONY AUGUSTINE
GEORGE RENOY
RESPONDENT/2ND RESPONDENT IN THE WP(C)
SHAJAN.K.S.,
NOW WORKING AS THE DISTRICT EDUCATION OFFICER,
DOWN HILL, MALAPPURAM-676 505.
BY SMT.NISHA BOSE, SR.GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 02.07.2021 ALONG WITH COC Nos.881/2021 AND
891/2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
CON.CASE(C)NOS.881, 891 & 898 OF 2021
-: 4 :-
JUDGMENT
It is submitted by the learned counsel for the petitioners that
the orders which have been passed pursuant to the judgment are
already under challenge. These Contempt of Court Cases are,
accordingly, closed.
Sd/-
ANU SIVARAMAN
JUDGE
Jvt/5.7.2021
CON.CASE(C)NOS.881, 891 & 898 OF 2021
APPENDIX OF CON.CASE(C) 881/2021
PETITIONER ANNEXURE
Annexure I TRUE COPY OF THE G.O(P)NO.4/2021/G.EDN. DATED
06.02.2021.
Annexure II TRUE COPY OF THE JUDGMENT DATED 15.02.2021 IN
W.P(C)NO.1420/2021.
Annexure III TRUE COPY OF THE ORDER DATED 03.04.2021 OF THE
RESPONDENT.
CON.CASE(C)NOS.881, 891 & 898 OF 2021
APPENDIX OF CON.CASE(C) 891/2021
PETITIONER ANNEXURE
Annexure 1 TRUE COPY OF THE G.O(P) NO 4/2021/G.EDN
DATED 6-2-2021
Annexure II TRUE COPY OF THE JUDGMENT DATED 15-02-2021
IN WP(C) NO. 2618/2021
Annexure III TRUE COPY OF THE ORDER DATED 3-4-2021 OF
THE RESPONDENT.
CON.CASE(C)NOS.881, 891 & 898 OF 2021
APPENDIX OF CON.CASE(C) 898/2021
PETITIONER ANNEXURE
Annexure I TRUE COPY OF THE GO(P) NO.4/2021/G.EDN.
DATED 06.02.2021.
Annexure II CERTIFIED COPY OF THE JUDGMENT DATED
15.02.2021 IN WPC NO.2304/2021.
Annexure III TRUE COPY OF THE ORDER DATED 03.04.2021 OF
THE RESPONDENT.
