The Malappuram District ... vs Pulamanthole Service ...
2021 Latest Caselaw 13780 Ker

WA No.711/2021                              1/3

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                       THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR
                                          &
                    THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
                 FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                                   WA NO. 711 OF 2021
(Against the judgment of the learned single judge in WP(C)No.20371 of 2020 dated

                               28.04.2021 of this Court)

  APPELLANTS/RESPONDENTS 3 & 4:

      1. THE MALAPPURAM DISTRICT CO-OPERATIVE BANK LTD.NO.4329, MALAPPURAM,

          PIN - 676505, REPRESENTED BY ITS GENERAL MANAGER.

      2. THE BOARD OF DIRECTORS, THE MALAPPURAM DISTRICT CO-OPERATIVE BANK

          LTD. NO. 4329, MALAPPURAM, PIN 676505, REPRESENTED BY ITS PRESIDENT.


            BY ADVS. SRI.GEORGE POONTHOTTAM (SR),   VISHNU B.KURUP

    & A.L.NAVANEETH KRISHNAN


  RESPONDENTS/WRIT PETITIONERS & RESPONDENTS 1 & 2:

      1. PULAMANTHOLE SERVICE CO-OPERATIVE BANK LTD.NO.F.1565, PULAMANTHOLE

          P.O, MALAPPURAM DISTRICT, PIN - 679 323, REPRESENTED BY ITS

          SECRETARY - ABOOBACKER.

      2. THE VAZHAVOOR SERVICE CO-OPERATIVE BANK LTD NO.D.1898, P.O.

          AZHINILAM, MALAPPURAM DISTRICT, PIN - 673 632,    REPRESENTED BY ITS

          SECRETARY - BHAGYANATH N.

      3. STATE OF KERALA, THE PRINCIPAL SECRETARY TO GOVERNMENT, CO-OPERATION

          (C) DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001.

      4. REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM - 695001.


            BY ADDITIONAL ADVOCATE GENERAL FOR R3 and R4.
 WA No.711/2021                              2/3


         Prayer for interim relief in the Writ Appeal stating that in the

         circumstances stated in the appeal memorandum the High Court be

         pleased to stay the operation of the judgment dated 28.04.2021 in

         WP(C) No.20371 of 2020, pending disposal of the Writ Appeal.


                 This Writ Appeal again coming on for orders on 02/07/2021 along

         with connected cases upon perusing the appeal memorandum, and this

         court's order dated 4.5.2021, the court on the same day passed the

         following:-
 WA No.711/2021                                   3/3




                                        C.T.RAVIKUMAR &
                                MURALI PURUSHOTHAMAN, JJ.
                             ---------------------------------------------
                             W.A.Nos.708, 709, 710, 711, 712, 713,
                                      715, 716 & 717 of 2021
                             ---------------------------------------------
                                        Dated 2nd July, 2021

                                                 ORDER

Ravikumar, J.

Interim order stands extended by one month.

List the matters on 22.7.2021.

Sd/-

C.T.RAVIKUMAR Judge

MURALI PURUSHOTHAMAN Judge

TKS

02-07-2021 /True Copy/ Assistant Registrar