P.J.Peter vs The Revenue Divisional Officer
2021 Latest Caselaw 13771 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                        WP(C) NO. 15806 OF 2014


PETITIONER :



           P.J.PETER, PULIYEZHATH HOUSE,
           ELAMKUNNAPUZHA, OCHANTHURUTH P.O.,
           ERNAKULAM.

           BY ADVS.
           SRI.B.S.SWATHI KUMAR
           SRI.A.K.RAJESH
           SRI.REMYA MURALI
           SRI.VENKATESH GOPI


RESPONDENTS :


    1      THE REVENUE DIVISIONAL OFFICER,

    2      THE DEPUTY DIRECTOR OF PANCHAYATHS,
           CIVIL STATION,
           KAKKANAD, ERNAKULAM.

    3      ELAMKUNNAPUZHA GRAMA PANCHAYATH,
           MALIPURAM P.O,
           ERNAKULAM 682 511,
           REPRESENTED BY SECRETARY.

    4      B.X.JOSEPH,
           BLAITHARA HOUSE,
           OCHANTHURUTH P.O.,
           ERNAKULAM, PIN : 682 508.

    5      ANNIE ANTONY,
           BLAITHARA HOUSE, OCHANTHURUTH P.O.,
           ERNAKULAM,
           PIN : 682 508.
 WP(C) NO. 15806 OF 2014
                                  2



          BY   GOVERNMENT PLEADER SMT.POOJA SURENDRAN
          BY   SRI.ASHISH VIDYADHARAN
          BY   SRI.T.T.HARIKUMAR
          BY   SRI.T.B.THANKAPPAN




         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15806 OF 2014
                                     3



                               JUDGMENT

Dated this the 2nd day of July, 2021

It is submitted by the learned counsel for the petitioner that

the petitioner expired and he is not survived by any legal heirs.

Accordingly, the writ petition has become abated.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM WP(C) NO. 15806 OF 2014

APPENDIX OF WP(C) 15806/2014

PETITIONER ANNEXURE :

EXT.P1: TRUE COPY OF THE ORDER IN I.A NO.1532/2011 IN O.S 264/2011 DATED 27/7/2011 OF THE PRINCIPAL MUNSIFF COURT, KOCHI.

EXT.P2: TRUE COPY OF THE PETITION FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 10/1/2013.

EXT.P3: TRUE COPY OF THE PETITION FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 1/2/2014.

EXT.P4: TRUE COPY OF THE PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 2/2/2014

EXT.P5: TRUE COPY OF THE PRESCRIPTION SHEET DATED 7/6/2014 ISSUED FROM DR.EDISON'S SKIN & COSMETIC CLINIC.

EXT.P6: TRUE COPY OF THE COMMUNICATION NO.D-1243/14/L.DIS DATED 25/2/2014.

EXT.P7: THE TRUE COPY OF THE PHOTOGRAPHS EVIDENCING THE DAMAGE/CRACK ON THE FLOOR OF THE PETITIONER'S RESIDENCE.

EXT.P8: TRUE COPY OF THE PHOTOGRAPHS EVIDENCING PETITIONER'S RESIDENCE AND HIS MOTHER.