P.Nagarajan vs Kerala Co-Op.Milk Marketing ...
2021 Latest Caselaw 13736 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
         FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                        WP(C) NO. 29526 OF 2013
PETITIONER/S:
     1      P.NAGARAJAN
            UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-OPERATIVE
            MILK MARKETING FEDERATION LTD, MALAPUZHA, PALAKKAD

     2     C. GOVINDANKUTTY
           UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-OPERATIVE
           MILK MARKETING FEDERATION LTD, MALAPUZHA, PALAKKAD

     3     K. SUKUMARAN
           UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-OPERATIVE
           MILK MARKETING FEDERATION LTD, MALAPUZHA, PALAKKAD

     4     A. SOMASUNDARAN
           UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-OPERATIVE
           MILK MARKETING FEDERATION LTD, MALAPUZHA, PALAKKAD

     5     C. RAMACHANDRAN
           UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-OPERATIVE
           MILK MARKETING FEDERATION LTD, MALAPUZHA, PALAKKAD

     6     M. GOVINDANKUTTY
           UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-OPERATIVE
           MILK MARKETING FEDERATION LTD, MALAPUZHA, PALAKKAD

     7     K. GOVINDANKUTTY
           UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-OPERATIVE
           MILK MARKETING FEDERATION LTD, MALAPUZHA, PALAKKAD

     8     P. GOPALAKRISHNAN
           UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-OPERATIVE
           MILK MARKETING FEDERATION LTD, MALAPUZHA, PALAKKAD

     9     P.A YOONUS
           UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-OPERATIVE
           MILK MARKETING FEDERATION LTD, MALAPUZHA, PALAKKAD
     10    K. BALAKRISHNAN
          UNSKILLED WORKER, CATTLE FEED PLANT, KERALA CO-
          OPERATIVE MILK MARKETING FEDERATION LTD, MALAPUZHA,
          PALAKKAD

          BY ADV SRI.K.G.PAVITHRAN



RESPONDENT/S:

    1     KERALA CO-OP.MILK MARKETING FEDERATION LTD
          MILMA BHAVAN, PATTAM, PALACE P.O, THIRUVANANTHAPURAM,
          REPRESENTED BY ITS MANAGING DIRECTOR

    2     THE STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT, AGRICULTURE
          (DIARY DEVELOPMENT) DEPARTMENT, GOVT, SECRETARIAT,
          THIRUVANANTHAPURAM

    3     SENIOR MANAGER
          MILAM CATTLE FEED FACTORY, MALAMPUZHA, PALAKKAD
          DISTRICT

          BY ADVS.
          SRI.K.ANAND (SR.)
          SMT.LATHA KRISHNAN




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29526 OF 2013
                                  3




                          JUDGMENT

Petitioners seek retrospective regularization of their

service in Milma. The writ petition is not maintainable in

view of the larger bench decision reported as Association of

Milma Officers Vs. State of Kerala (2015 (1) KLT 849).

Accordingly dismissed.

SD/-

sab                                    AMIT RAWAL

                                          JUDGE

APPENDIX OF WP(C) 29526/2013

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE ORDER NO P 144/83 DATED 31-01-1983 ISSUED BY THE PLANT MANAGER, L & P FEED FACTORY, MALAMPUZHA, PALAGHAT

EXHIBIT P2 TRUE COPY OF THE ORDER (PER 1/2000/2688 DATED 13-06-2007) UNIT WISE LIST OF EMPLOYEES

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 29-04-2013 (PER 01/2000/3940) ISSUED BY THE KERALA CO-OP MILK MARKETING FEDERATION LTD, TRIVANDRUM

EXHIBIT P4 TRUE COPY OF THE LETTER NO CFP-M/PER/110/1769 DATED 12-08-2013 ISSUED BY THE KERALA CO-OP MILK MARKETING FEDERATION LIMITED PALAKKAD

EXHIBIT P5 TRUE COPY OF THE LETTER DATED 21-08-2013 SUBMITTED BY THE MILMA WORKERS UNION (AITUC), CATTLE FEED PLANT, MALAMPUZHA, PALAKKAD