Mukundan vs K.N.Rajan And Others
2021 Latest Caselaw 13642 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
             THE HONOURABLE MR.JUSTICE C.S.DIAS
   THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                    MACA NO. 2578 OF 2009
  AGAINST THE AWARD IN OP(MV)NO. 465/2000 OF MOTOR ACCIDENT
                 CLAIMS TRIBUNAL , THALASSERY
APPELLANT/PETITIONER:

          MUKUNDAN, S/O.KRISHNAN,
          AGED 50 YEARS, DRIVER,
          KUNHIPARAMBATH HOUSE,,
          NALUTHARA PALLOOR, PANDAKKAL
          PONDICHERRY STATE.


          BY ADV SRI.P.NARAYANAN
RESPONDENTS/RESPONDENTS:

    1     K.N.RAJAN, S/O.MADHAVAN,
          AGE NOT KNOWN BUSINESS,
          KOTTANTAVIDAL HOUSE,,
          P.O.PARAL CHEMBRA THALASSERY TALUK,,
          KANNUR DISTRICT,
          (R.C.OWNER OF VEHICLE NO., KLC-3945 LORRY)

    2     M.V.PAVITHRAN S/O. NANU
          AGED 24 YEARS, DRIVER,
          MEETHAL VENGARI HOUSE, P.O.PARAL,
          THALASSERY THALUK, KANNUR DISTRICT,,
          (DRIVER OF VEHICLE NO KLC-3945 LORRY)

    3     NEW INDIA ASSURANCE CO. LTD.
          ARISTO COMPLEX, MAHE-673310
          (POLICY NO.3176080381, 953/177/43625)
          CERTIFICATE NO. 300510)

          BY ADV SRI.P.G.GANAPPAN


    THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
ADMISSION ON 01.07.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 MACA No. 2578 of 2009
                                  2




                             C.S.DIAS,J
                  ------------------------
                     MACA No. 2578 of 2009
                  ------------------------
                 Dated this the 1st day of July, 2021

                           JUDGMENT

The learned appearing for the appellant submits

that the appeal may be dismissed as not-pressed. The

submission is recorded. The appeal is dismissed as

not pressed.

Sd/-

C.S.DIAS,JUDGE dlk 01.07.2021